ITAT Cochin Bench
5,691 judgments
SUD CHEMIE INDIA PRIVATE LIMITED,ERNAKULAM vs DCIT, CORPORATE CIR 2(1),KOCHI, ERNAKULAM
the CIT(A), who vide the impugned order confirmed the addition u/s 35(2AB) and also confirmed the addition on account of subscription fees paid to the club.
HASEENA MEHBOOB,CALICUT vs INCOME TAX OFFICER WARD 1(1), KOZHIKODE
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
ERAM TECHNOLOGIES PRIVATE LIMITED,TRIVANDRUM vs ACIT, CIRCLE 1(1), TRIVANDRUM
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
KITEX GARMENTS LIMITED,KIZHAKKAMBALAM vs DCIT 1(1), CORPORATE CIRCLE, KOCHI
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
THE KERALA MINERALS AND METALS LIMITED,KOLLAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, KOLLAM
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
THE KERALA MINERALS AND METALS LIMITED,KOLLAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, KOLLAM
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, ERNAKULAM vs GEO FOUNDATIONS STRUCTURES PVT LTD, ERNAKULAM
the CIT(A), who vide the impugned order deleted the addition on account of project and labour charges of Rs.1,64,13,687/- and Rs.6,73,79,449/- by holding that the AO cannot make disallowance without rejecting the books of account. Similarly, the CIT(A) deleted the additions made under Section 14A and 43B of the Act of Rs.3,12,441/- and Rs.65,74,830/- respectively.
ELAMKULAM SERVICE CO-OPERATIVE BANK LTD,MALAPPURAM vs ITO (TDS), TIRUR
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
ABDULLA KATTIL KOTTUR,PALAKKAD vs ITO, WARD 1 & TPS, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SARAMMA THOMAS THANKACHAN,KOLLAM vs ITO, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NIZAR,THODUPUZHA vs ITO, WARD 1 & TPS,, THODUPUZHA/
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
CHENNITHALA THRIPPERUMTHURA SERVICE CO-OP BANK LIMITED,CHENNITHALA vs INCOME TAX OFFICER, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
WHITE METAL ALUMINIUM TRADING COMPANY,KODUNGALLUR vs ITO, WARD-2(2), THRISSUR
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
THE SOUTH INDIAN BANK LIMITED,THRISSUR vs DCIT,TDS, THIRUVANANTHAPURAM
OCEAN MEDICALS,ALAPPUZHA vs INCOME TAX OFFICER, ALAPPUZHA
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
THE NADUVIL SERVICE CO.OPERATIVE BANK ,KANNUR vs ITO,WARD 4, KANNUR
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
THIYYA YUVAJANA SAMAJAM,KODUNGALLUR vs ITO,(EXEMPTION), THRISSUR
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
THIYYA YUVAJANA SAMAJAM,KODUNGALLUR vs ITO,(EXEMPTION), THRISSUR
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
THIYYA YUVAJANA SAMAJAM,KODUNGALLUR vs ITO,(EXEMPTION), THRISSUR
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
THIYYA YUVAJANA SAMAJAM,KODUNGALLUR vs ITO,(EXEMPTION), THRISSUR
Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)
