ITAT Cochin Bench

PLANT LIPIDS (P) LTD.,KADAYIRUPPU vs DCIT , CORPORATE CIRCLE-2(1), KOCHI

THRISSUR DISTRICT POLICE CO OPERATIVE SOCIETY LTD,THRISSUR vs INCOME TAX OFFICER, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

THRISSUR DISTRICT POLICE CO OPERATIVE SOCIETY LTD,THRISSUR vs INCOME TAX OFFICER, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MADAPATTU MUHAMMED,PALAKKAD vs ITO, PALAKKAD

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

ST JOSEPHS CHURCH CHANGANKARY,CHANGANKARY, EDATHUA vs COMMISSIONER OF INCOME (EXEMPTION), KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

KEETHADATH MARZOOK,MATTANNUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2,KOZHIKODE, KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

KEETHADATH MARZOOK,MATTANNUR vs ASSISTANT COMMISSIONER ,CENTRAL CIRCLE-2,KOZHIKODE , KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

KEETHADATH MARZOOK,MATTANNUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, KOZHIKODE, KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

KEETHADATH MARZOOK,MATTANNUR vs ASSISTANT COMMISSIONER, CENTRAL CIRCLE 2, KOZHIKODE, KOZHIKODE

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SAVE A FAMILY PLAN (INDIA),,KANJOOR vs DCIT(EXEMPTION), KOCHI

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

RAJADHANI JEWELLERS,WAYANAD vs ITO, WARD 1, KALPETTA

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

KANDALLOOR SERVICE CO-OPERATIVE BANK LIMITED NO2166,ALAPPUZHA vs INCOME TAX OFFICER, ALAPPUZHA

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

ALLIANCE HOMES,KANNUR vs ASST. COMMISIONER OF INCOME TAX, KANNUR, KANNUR

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

KOYAMU KAKKAT,CALICUT vs ITO, KOZHIKODE

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

MANARKATTU THEATRES P LTD,KOTTAYAM vs INCOME TAX OFFICER, KOTTAYAM

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

KERALA STATE COOPERATIVE EMPLOYEES PENSION BOARD,THIRUVANANTHAPURAM vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, THIRUVANANTHAPURAM

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

KERALA STATE COOPERATIVE EMPLOYEES PENSION BOARD,THIRUVANANTHAPURAM vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, THIRUVANANTHAPURAM

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

JORG ROLAND MANFRED DRECHSEL,COCHIN vs ITO, NON CORP WARD2(4) & TPS KOCHI/, KOCHI

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)

JULIUS RUBEN,KOCHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(1), KOCHI

Shri George George K (Vice President), Shri Inturi Rama Rao (Accountant Member)

BINDHUMOL CHANDRAN PILLAI CHANDRALAYAM,ALAPPUZHA vs INCOME TAX OFFICER, WARD 1 & TPS, ALAPPUZHA

SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)