ITAT Cochin Bench
5,691 judgments
MRS.GRACY BABU,ADOOR P.O., PATHANAMTHITTA vs THE DCIT, CEN-CIRCLE, KOTTAYAM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
MRS.REENA JOSE,PATHANAMTHITTA vs THE DCIT, CEN-CIRCLE,, KOTTAYAM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
THOMAS GEORGE,THIRUVANANTHAPURAM vs DCIT, CIRCLE INTL.TXN, THIRUVANANTHAPURAM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SUJA MARIAMMA GEORGE ,THIRUVANANTHAPURAM vs DCIT, CIRCLE INTL.TXN, THIRUVANANTHAPURAM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
ACIT, KOZHIKODE vs K K LEISURES AND TOURISM INTERNATIONAL P LTD, PERAVOOR
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
M/S THE PANNIYANKARA SERVICE CO-OP BANK LTD,KOZHIKODE vs THE JOINT COMMISSIONER OF INCOME TAX , RANGE 1, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
KANAYANNUR SERVICE COOPERATIVE BANK LTD,ERNAKULAM vs INCOME TAX OFFICER, NON CORP WARD 1(3) , KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
KANAYANNUR SERVICE COOPERATIVE BANK LIMITED,ERNAKULAM vs INCOME TAX OFFICER, NON CORP WARD 1(1), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
HEMA KUMAR DOGIPARATHI,KUTTIKATTUKARA vs ITO, WARD-3, ALUVA
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
C D NAIR ERECTORS,TRIVANDRUM vs DCIT,CIRCLE 1(1), TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
THE KOZHIPPARA SERVICE COOP BANK LIMITED,KOZHIPPARA vs ITO, WARD-5, PALAKKAD
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
PUDUPAPADI SEVICE CO-OPERATIVE BANK LTD,KOZHIKODE vs ITO, WARD 2(3), KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
PUDUPAPADI SEVICE CO-OPERATIVE BANK LTD,KOZHIKODE vs ITO, WARD 2(3), KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
THE ASAMANNOOR AGRICULTURAL IMPROVEMENT CO-OPERATIVE SOCIETY LTD,ERNAKULAM vs ITO,WARD 1 & TPS, ALUVA
the ld. CIT(A). However, there was no compliance before the ld. CIT(A) from the side of the assessee and hence the ld. CIT(A) decided the appeal ex parte against the assessee.
NIRMALABHAVAN HIGHER SECONDARY SCHOOL,KOWDIAR vs ITO, EXEMPTION WARD, THIRUVANTHAPURAM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
ALOOR THOMAS JOY,THRISSUR vs ITO,WARD INTERNATIONAL TAXATION, KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
KADAVATH PEEDIKAYIL ASHRAF,KANNUR vs ITO,WARD-3, KANNUR
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
ASTEN ORTHO PRIVATE LIMITED,CALICUT vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
M J ASSOCIATES,PALAKKAD vs ACIT,CIRCLE-1, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M J ASSOCIATES,PALAKKAD vs ACIT, CIRCLE-1, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
