ITAT Cochin Bench
5,691 judgments
ROBY ROOPESH POONATTIL,KOZHIKODE vs ITO, WARD 1(3), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member)
S N D P YOGAM KOZHENCHERRY UNION,PATHANAMTHITTA vs ITO, WARD 2, THIRUVALLA
the CIT(A), contending that the voluntary contributions cannot be brought to tax as they are capital in nature. However, the CIT(A) rejected the contention of the appellant and dismissed the appeal.
S N D P YOGAM KOZHENCHERRY UNION,PATHANAMTHITTA vs ITO, WARD 2, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member)
JOICE MARY PHILIP,KAVIYOOR vs DCIT, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member)
SREE NARAYANA PUBLIC,KARUNAGAPALLY vs INCOME TAX OFFICER, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member)
ANNIE JOSEPH,KOTTAYAM vs INCOME TAX OFFICER, WARD 1, KOTTAYAM
SHRI INTURI RAMA RAO (Accountant Member)
RAVINDRAN DEEPU,TRICHUR vs ITO, WARD 2(1), THRISSUR
the CIT(A), who vide the impugned order dismissed the appeal ex parte for non-prosecution.
ASHARAF,MANNANCHERY vs INCOME TAX OFFICER , ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member)
KOZHIKODE NAGARAM VANITHA SAHAKARANA SANGAM LTD,KOZHIKODE vs ITO, WARD 1(2), KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member)
SHARE AND CARE CHARITABLE SOCIETY,KAIPUZHA-KOTTAYAM vs INCOME TAX OFFICER-EXEMPTIONS, KOTTYAYAM
SHRI INTURI RAMA RAO (Accountant Member)
SIYAD EDATHIL ABDULLA,KOZHIKODE vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member)
SHRI. THETTAYIL DEVASSY VARGHEESE,THRISSUR vs ITO, WARD-2(3), RANGE-2, THRISSUR
the CIT(A), who vide the impugned order confirmed the action of the AO, in the absence of necessary evidence. 4. Being aggrieved, the appellant is in appeal before us in the present appeal. 5. During the course of hearing the appellant filed an application for admission of additional evidence in the form of invoices and lorry receipts in order to demonstrate the sales were actually made to Thettayil Traders. I am satisfied with the reasons for not filing the additional evidence before the l
KUMMOLI SHAREEF,KOZHIKODE vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member)
KUMMOLI SHAREEF,KOZHIKODE vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member)
KUMMOLI SHAREEF,KOZHIKODE vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member)
SRI GANDHARI AMMANCOIL TRUST,TRIVANDRUM vs ITIO, EXCEMPTION WARD TVM, TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member)
SRI GANDHARIAMMAN COIL TRUST,TRIVANDRUM vs ITO, EXEMPTION WARD TVM, TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member)
ISA VISWA PRAJNANA TRUST,TRIVANDRUM vs DCIT, EXEMPTION WARD, TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member)
STARCARE HOSPITAL KOZHIKODE PVT.LTD,CALICUT vs DCIT, CIRCLE 1(1) & TPS, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
STARCARE HOSPITAL KOZHIKODE PVT.LTD,CALICUT vs DCIT, CIRCLE 1(1) & TPS, KOZHIKODE
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
