ITAT Cochin Bench
5,691 judgments
BETHSAIDA WOMEN DEVELOPMENT SOCIETY,TRIVANDRUM vs INCOME TAX OFFICER (EXEMPTION WARD) TRIVANDRUM, THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CHANDRAMOULIESWARA CHARITABLE TRUST,TRIVANDRUM vs CIT, EXEMPTION, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CHANDRAMOULIESWARA CHARITABLE TRUST,TRIVANDRUM vs CIT, EXEMPTION, TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ENGANDIYUR FARMERS SERVICE CO-OPERATIVE BANK LIMITED NO F 977,KUNDALIYUR vs INCOME TAX OFFICER, GURUVAYUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
THE KANNUR DISTRICT MERCHANTS CO-OPERATIVE SOCIETY LIMITED,KANNUR vs ITO, WARD 1 AND TPS, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S SAM ABRAHAM,PATHANAMTHITTA vs ASSISTANT COMMISSIONER OF INCOME TAX, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ELAYAVOOR SERVICE CO-OPERATIVE BANK LTD,KANNUR vs ITO, WARD 1 & TPS, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER | | | |:---|:---| | ITA Nos. | 114 & 115/Coch/2025 | | Assessment Years | 2018-19 & 2018-19 | | Appellant | | Respondent | |:---|:---:|:---| | Elayavoor Service Co-operative Bank Ltd. | | ITO | | III/222, PO Mudayad Elayavoor | Vs. | Ward-1 & TPS | | Kannur | | Kannur | | Kerala 670 594 | | | | PAN NO : AAAAE3443N | | | | | | |:---|:---| | Appellant by | Shri Akhil Shaji, A.R. | | Respondent by | Smt. Leena
ELAYAVOOR SERVICE CO-OPERATIVE BANK LTD,KANNUR vs ITO, WARD 1 & TPS, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
AYYAMBRATH IBRAHIM ABDUL SALEEM,ERNAKULAM vs DCIT, CORPORATE CIRCLE 1(1), ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER | ITA No. | Assessment Year | |---|---| | 113/Coch/2025 | 2016-17 | | Appellant Details | Respondent Details | |---|---| | Ayyambrath Ibrahim Abdul Saleem, Ayyambrath Thrikkakara, Pallilamkara, Kalamassery, Ernakulam 683 503, Kerala, PAN NO: AHLPA4281D | DCIT, Corporate Circle 1(1), Ernakulam | | | | |---|---| | Appellant by | Shri Shaji Paulose, A.R. | | Respondent by | Smt. Leena Lal, Sr. D.R. | | Date of
EDASSERI SMARAKA SAMITHI,THRISSUR vs CIT(EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PRAVEEN SIDHARTHAN PILLAI,KOLLAM vs THE INCOME TAX OFFICER, WARD-3, ALAPPUZHA, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CHITTUR SERVICE CO-OPERATIVE BANK,PALAKKAD vs ITO, WARD 1 & TPS, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CHITTUR SERVICE CO-OPERATIVE BANK,PALAKKAD vs ITO, WARD 1 & TPS, PALAKKAD
the CIT(A), who placing reliance on the decision of the Hon'ble Jurisdictional High Court in the case of Mavilayi Service Co-operative Bank Ltd. v. CIT [2021] 431 ITR 1 (SC) held that the appellant is not entitled for deduction u/s 80P of the Act.
PALMSHORE HOTELS PRIVATE LIMITED,THIRUVANANTHAPURAM vs ASST COMMISSIONER OF INCOME TAX, CIRCLE 1(), THIRUVANANTHAPURAM
SHRI GEORGE GEORGE K. (Vice President), SHRI INTURI RAMA RAO (Accountant Member)
PAIRPRA SERVICE CO-OPERATIVE BANK LTD,ERNAKULAM vs ITO, WARD-1 & TPS, THODUPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CHERUVATHUR FOUNDATION,KOCHI vs ACIT, EXEMPTION CIRCLE, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PEROORKADA SERVICE CO-OP BANK LTD,TRIVANDRUM vs THE ITO WARD-2(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PEROORKADA SERVICE CO-OP BANK LTD,TRIVANDRUM vs THE ITO WARD-2(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PEROORKADA SERVICE CO-OP BANK LTD,TRIVANDRUM vs THE ITO WARD-2(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MUTHOOT BANKERS,PERUMBAVOOR vs ITO, WARD-2, ALUVA
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)