ITAT Cochin Bench
5,691 judgments
VENKATESWARA DIVAKARA SHENOY,ERNAKULAM vs DCIT CORPORATE CIR 1(1), ERNAKULAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
MUTHOOT INSURANCE BROKERS (P) LTD,COCHIN vs DCIT, CORP. CIR-1(1), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
PALOOR SOMAN RAJEEV,CHERUTHONY vs INCOME TAX OFFICER, THODUPUZHA
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SURESH KRISHNAMOORTHY,THIRUVANANTHAPURAM vs INCOME TAX OFFICER, WARD 2, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
ITO, TDS, PALAKKAD, PALAKKAD vs DISTRICT LOTTERY OFFICER PALAKKAD, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
ITO, TDS, PALAKKAD, PALAKKAD vs DISTRICT LOTTERY OFFICER PALAKKAD, PALAKKAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
KUTHUPARAMBA SERVICE COOPERATIVE BANK LTD,KANNUR vs ITO, WARD 1 & TPS, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SHASTHA ENTERPRISES,KOLLAM vs ITO, WARD 3, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
PETROCIL ENGINEERING & CONSULTANTS PRIVATE LIMITED,VARKALA vs ITO (TDS), THIRUVANANTHAPURAM
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SREEJITH VELAPPAN RADHAMONY,THIRUVANANTHAPURAM vs DCIT,CIRCLE 1(1), TRIVANDRUM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
THE ARAKKATHARA TRANSPORT SERVICES AUTOMOBILES PRIVATE LIMITED,PALAKKAD vs ITO, CORPORATE WARD 1(1), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
BLOSSOM INNERS PRIVATE LIMITED ,ERNAKULAM vs ITO, CORPORATE WARD 1(1), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
INCOME TAX OFFICER, THIRUVANANTHAPURAM vs THIRUVANANTHAPURAM SERVICE CO-OPERATIVE BANK LTD, THIRUVANANTHAPURAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
SREE KRISHNA HARDWARE,KASARAGOD vs DEPUTY COMMISSIONER OF IT, KANNUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
CHEMANGATTU JOSE JOHN,KOTTAYAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION, TVM
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
THE KALAKKODU SERVICE CO-OPERATIVE BANK LTD NO.1194,KOLLAM vs ITO, WARD 2, KOLLAM
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
THE KALAKKODU SERVICE CO-OPERATIVE BANK LTD NO.1194,KOLLAM vs ITO, WARD 2, KOLLAM
the Assessing Officer. During the assessment proceedings, the Assessing Officer viewed that the assessee declared gross total income of Rs.9641225/- and taxable income as Nil after claiming deduction under Chapter VIA of Section 80P(2) and income of the assessee was assessed at Rs.9641230/- by disallowing the claim under Section 80P of the Act.
CENTRAL GOVERNMENT PENSIONERS ASSOCIATION KERALA,THRISSUR vs CIT (EXEMPTION), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
BAIJU LEKSHMANAN,KOLLAM vs ITO, WARD 1 & TPS, ALAPPUZHA
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SREEKUMARA SAMAJAM,THRISSUR vs ITO, EXEMPTION WARD, THRISSUR
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
