ITAT Cochin Bench
5,691 judgments
SRI SANKARA CHARITABLE TRUST,KOZHIKODE vs CIT(EXEMPTION), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
ECO VISION PROPERTIES PRIVATE LIMITED,THRISSUR, KERALA vs DCIT, CIRCLE-1(1) & TPS, THRISSUR
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
THE MUTHALAMADA SERVICE CO OPERATIVE BANK LIMITED,MUTHALAMADA vs INCOME TAX OFFICER NATIONAL E ASESSEMENT CENTRE, NEW DELHI
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
THE MUTHALAMADA SERVICE CO OPERATIVE BANK LIMITED,MUTHALAMADA vs INCOME TAX OFFICER, WARD-5, PALAKKAD
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
THE MUTHALAMADA SERVICE CO OPERATIVE BANK LIMITED,MUTHALAMADA vs INCOME TAX OFFICER,WARD-5, PALAKKAD
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
THE MUTHALAMADA SERVICE CO OPERATIVE BANK LIMITED,MUTHALAMADA vs INCOME TAX OFFICER, WARD-5, PALAKKAD
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
JOYCE JOY,ERNAKULAM vs INCOME TAX OFFICER , ALUVA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
AMALGAM INVESTMENTS PRIVATE LIMITED,COCHIN vs DCIT CORPORATE CIRCLE 1(1), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
LORRY TRANSPORT AGENCIES UNION SECTOR 2,KOZHIKODE vs ITO,WARD 1(1), CALICUT
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
LORRY TRANSPORT AGENCIES UNION SECTOR 2,KOZHIKODE vs ITO,WARD 1(1), CALICUT
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
LORRY TRANSPORT AGENCIES UNION SECTOR 2,KOZHIKODE vs ITO,WARD 1(1), CALICUT
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
ABDULRASHEED ARACHAMVEETTIL,THRISSUR vs DCIT CIRCLE 1(1)& TPS THRISSUR, THRISSUR
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
STELLA MARIS TRUST,ALAPPUZHA vs CIT(E), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
THE KOTTARAKKARA TALUK HOUSING COOPERATIVE SOCIETY LIMITED,KOTTARAKARA vs ITO, WARD 2, KOLLAM
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
AMMAKILLIKUDU,ALUVA vs CIT (EXEMPTION), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
THE PALAKKAD CO-OPERATIVE MARKETING SOCIETY LTD,PALAKKAD vs ITO,WARD 2, PALAKKAD
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
BHARATH RASIKLAL SHAH,COCHIN vs PCIT KOCHI-1, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KERALA STATE EX SERVICEMEN DEVELOPMENT AND REHABILITATION CORPORATION,TRIVANDRUM vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI
N S S TALUK UNION ADOOR,ADOOR vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S NELLIMOOD SERVICE CO-OPERATIVE BANK LTD,NELLIMOOD vs ITO, WARD-2(2), THIRUVANANTHAPURAM
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
