ITAT Cochin Bench
5,691 judgments
ALICE ARUN,CHENGANNUR vs INCOME TAX OFFICER, THIRUVALLA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PARISONS ESTATES AND INDUSTRIES PRIVATE LIMITED,CALICUT vs ACIT CIRCLE 1(1), KOZHIKODE
NANNAMBRA SERVICE COOPERATIVE BANK LTD,MALAPPURAM vs ITO, WARD 2, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
NANNAMBRA SERVICE COOPERATIVE BANK LTD,MALAPPURAM vs ITO, WARD 2, TIRUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
INFANT JESUS CHURCH,KOCHI vs CIT(EXEMPTION), ERNAKULAM
furnishing Form 10AB application electronically, more particularly, on fact that appellant is fulfilling all the conditions provided u/s.12A for becoming eligible to obtain registration.
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM vs VRINDAVAN BUILDERS PRIVATE LIMITED, PATHANAMTHITTA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM vs VRINDAVAN BUILDERS PRIVATE LIMITED, PATHANAMTHITTA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM vs VRINDAVAN BUILDERS PRIVATE LIMITED, PATHANAMTHITTA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KERALA vs VRINDAVAN BUILDERS PRIVATE LIMITED, PATHANAMTHITTA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM, KOLLAM vs VRINDAVAN BUILDERS PRIVATE LIMITED, KERALA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VRINDAVAN BUILDERS PVT LTD,NAGALAND vs ACIT CENTRAL CIRCLE, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VRINDAVAN BHAVAN PVT LTD,NAGALAND vs ACIT CENTRAL CIRCLE, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VRINDAVAN BUILDERS PVT LTD,NAGALAND vs ACIT CENTRAL CIRCLE, KOLLAM
VRINDAVAN BUILDERS PVT LTD,NAGALAND vs ACIT CENTRAL CIRCLE, KOLLAM
VRINDAVAN BUILDERS PVT KTD,NAGALAND vs ACIT CENTRAL CIRCLE, KOLLAM
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VRINDAVAN BUILDERS PVT LTD,NAGALAND vs ACIT, CENTRAL CIRCLE, KOLLAM
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs POOJA RAJ PILLAI, PATHANAMTHITTA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs POOJA RAJ PILLAI, PATHANAMTHITTA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs POOJA RAJ PILLAI, PATHANAMTHITTA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, KOLLAM vs POOJA RAJ PILLAI, KULANADA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
