ITAT Cochin Bench

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs ALLEBASI BUILDERS AND DEVELOPERS (P) LTD, ATTINGAL

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VARUN RAJ, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs MONEYMUTTAM FINANCE, PATHANAMTHITTA

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs ARUN RAJ PILLAI, PATHANAMTHITTA

the CIT(A), proceeded to make the addition on protective basis in the hands of the assessee. Thus, the AO made addition of Rs.1,78,46,071/- vide assessment order dated 18.03.2020 passes under Section 143(3) read with Section 147 of the Act.

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VARUN RAJ, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VARUN RAJ, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VARUN RAJ, PATHANAMTHITTA

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VARUN RAJ, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VARUN RAJ, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VARUN RAJ, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs ARUN RAJ PILLAI, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs ARUN RAJ PILLAI, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs ARUN RAJ PILLAI, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs ARUN RAJ PILLAI, PATHANAMTHITTA

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs ARUN RAJ PILLAI, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VALSALA RAJ, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOLLAM vs VALSALA RAJ, PATHANAMTHITTA

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SREEVALSAM HOTELS AND RESORTS PRIVATE LTD,RAJAVALSAM vs ACIT, CENTRAL CIRCLE, KOLLAM

T K PRASAD,THRISSUR vs THE ACIT, CENTRAL CIRCLE, THRISSUR, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

ESAF SMALL FINANCE BANK LIMITED,THRISSUR vs ITO, TDS WARD, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)