ITAT Cochin Bench
5,691 judgments
NITTA GELATIN INDIA LIMITED,KOCHI vs DCIT, CORPORATE CIRCLE 2(1), KOCHI, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
NITTA GELATIN INDIA LIMITED,KOCHI vs CORPORATE CIRCLE 2(1), KOCHI, KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
CITY CENTRE BUILDERS & DEVELOPERS,THRISSUR vs ACIT, CIRCLE2(1), THRISSUR
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
M/S NANMA CHARITABLE FOUNDATION,THIRUVANANTHAPURAM vs CIT(EXEMPTION), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
M/S NANMA CHARITABLE FOUNDATION,THIRUVANANTHAPURAM vs CIT(EXEMPTION), KOCHI
this Tribunal in the present appeal.
KURIAKOSE ELIAS CARMEL EDUCATIONAL AND CHARITABLE TRUST,ALAPPUZHA vs INCOME TAX OFFICER, (E), ALAPPUZHA, ALAPPUZHA
SHRI INTURI RAMA RAO (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
PUTHAN PURAYIL ABDURAHIMAN,KOZHIKODE vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
M/S. KUMBALERI SANDS,WAYAND vs ITO, WARD 2, KALPETTA
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
POPULAR MEGA MOTORS (INDIA) PRIVATE LIMITED,KOCHI vs DCIT, CORPORATE CIR 2(1), KOCHI
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
SAIDA,KOLLAM vs ITO,WARD 2, KOLLAM
VANAJAKSHY BINOYI,ALAPPUZHA vs DCIT CIRCLE INTL.TXN, TRIVANDRUM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
THIRUVENKITAM VEERIAH REDDIAR,KOTTAYAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, KOTTAYAM
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
KOOTHERY NARAYANAN VIJAYAN,PALAKKAD vs ITO,NON CORPORATE WARD 2(4), KOCHI
KOOTHERY NARAYANAN VIJAYAN,PALAKKAD vs ITO,NON CORPORATE WARD 2(4), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV. (Judicial Member)
KOOTHERY NARAYANAN VIJAYAN,PALAKKAD vs ITO,NON CORPORATE WARD 2(4), KOCHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV. (Judicial Member)
M/S. KUMBALERI SANDS,WAYAND vs ITO, WARD 2, KALPETTA
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
PUTHAN PURAYIL ABDURAHIMAN,KOZHIKODE vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
PUTHAN PURAYIL ABDURAHIMAN,KOZHIKODE vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)
PUTHAN PURAYIL ABDURAHIMAN,KOZHIKODE vs ACIT, CENTRAL CIRCLE 2, KOZHIKODE
Shri Inturi Rama Rao (Accountant Member), Shri Prakash Chand Yadav (Judicial Member)