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ITAT Cochin Bench
5,690 judgments
PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD
ITA 934/COCH/2025[2021-22]Status: Heard10/8/2026AY 2021-22
POLPULLY AGRICULTURAL IMPROVEMENT CO-OPERATIVE SOCIETY LTD,POLPULLY vs INCOME TAX OFFICER, PALAKKAD
ITA 1050/COCH/2025[2019-20]Status: Disposed10/8/2026AY 2019-20
PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PATTAMBI vs INCOME TAX OFFICER, PALAKKAD
ITA 1048/COCH/2025[2023-24]Status: Disposed10/8/2026AY 2023-24
SREEPATHY TRUST,THRISSUR vs COMMISSIONER OF INCOME TAX CIRLE 1(1), THRISSUR
ITA 66/COCH/2024[2016-2017]Status: Disposed10/8/2026AY 2016-2017
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SREEPATHY TRUST,THRISSUR vs CIT, CIRCLE 1, THRISSUR
ITA 65/COCH/2024[2013-14]Status: Disposed10/8/2026AY 2013-14
Shri Inturi Rama Rao (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
VEEYEMAR & CO.,CALICUT vs ITO, WARD 1(3), KOZHIKODE
ITA 370/COCH/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
SHRI INTURI RAMA RAO (Accountant Member)
ELIZABETH JOSE,ERNAKULAM vs DCIT, CORPORATE CIRCLE 1(1), ERNAKULAM
ITA 522/COCH/2025[2016-17]Status: Disposed17/7/2026AY 2016-17
SHRI INTURI RAMA RAO (Accountant Member)
BINU JOY KONDODY,CHANGANACHERRY vs ITO, WARD 1, KOTTAYAM
ITA 1041/COCH/2025[2015-16]Status: Disposed2/7/2026AY 2015-16
BRILLIANT STUDY CENTRE PRIVATE LIMITED,PALA, KOTTAYAM vs INCOME TAX OFFICER(TDS), KOTTAYAM
ITA 545/COCH/2026[2023-24]Status: Disposed16/6/2026AY 2023-24
P V HEMALATHA,KOZHIKODE vs DCIT, CIRCLE-1(1), KOZHIKODE
ITA 961/COCH/2025[2018-19]Status: Disposed16/6/2026AY 2018-19
P V HEMALATHA,CALICUT vs DCIT, CIRCLE-1(1), KOZHIKODE
ITA 960/COCH/2025[2009-10]Status: Disposed16/6/2026AY 2009-10
AIR TRAVEL ENTERPRISES INDIA LIMITED,PALAYAM vs DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE, THIRUVANANTHAPURAM
ITA 98/COCH/2026[2013-14]Status: Disposed8/6/2026AY 2013-14
AIR TRAVEL ENTERPRISES INDIA LIMITED,PALAYAM vs DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE, TRIVANDRUM
ITA 96/COCH/2026[2015-16]Status: Disposed8/6/2026AY 2015-16
AIR TRAVEL ENTERPRISES,THIRUVANANTHAPURAM vs DCIT, CENTRAL CIRCLE, THIRUVANANTHAPURAM
ITA 138/COCH/2026[2010-11]Status: Disposed8/6/2026AY 2010-11
AIR TRAVEL ENTERPRISES INDIA LIMITED,PALAYAM vs DCIT (CENTRAL CIRCLE), THIRUVANANTHAPURAM
ITA 106/COCH/2026[2011-12]Status: Disposed8/6/2026AY 2011-12
AIR TRAVEL ENTERPRISES INDIA LIMITED,PALAYAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, THIRUVANANTHAPURAM
ITA 105/COCH/2026[2014-15]Status: Disposed8/6/2026AY 2014-15
AIR TRAVEL ENTERPRISES INDIA LIMITED,PALAYAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE , THIRUVANANTHAPURAM
ITA 103/COCH/2026[2012-13]Status: Disposed8/6/2026AY 2012-13
SABITHA SAJU,ERNAKULAM vs COMMISSIONER OF INCOME TAX, KOZHIKODE
ITA 953/COCH/2025[2024-25]Status: Disposed8/6/2026AY 2024-25
TRICHUR TENNIS TRUST,THRISSUR vs CIT(EXEMPTION), KOCHI
ITA 1000/COCH/2025[2022-23 TO 2026-27]Status: Disposed8/6/2026
ELLIAS MOHAMMED NAJEEB,TRIVANDRUM vs COMMISSIONER OF INCOME TAX(APPEALS)-3, KOCHI
ITA 5/COCH/2026[2012-13]Status: Disposed27/5/2026AY 2012-13