ITAT Cochin Bench

CHELLANAM SERVICE CO-OPERATIVE BANK,ERNAKULAM vs INCOME TAX OFFICER,NON CORP WARD 2(4), ERNAKULAM

CHELLANAM SERVICE CO-OPERATIVE BANK,ERNAKULAM vs INCOME TAX OFFICER, NON CORP WARD 2(4), ERNAKULAM

CHELLANAM SERVICE CO OPERATIVE BANK,ERNAKULAM vs INCOME TAX OFFICER, NON CORP WARD 2(4), ERNAKULAM

VALSAN CHIYYABATH NARAYANAN,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

VALSAN CHIYYABATH NARAYANAN,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV. (Judicial Member)

VALSAN CHIYYABATH NARAYANAN,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV. (Judicial Member)

VALSAN CHIYYABATH,THRISSUR vs DCIT CIRCLE 1(1)& TPS, THRISSUR

SHRI INTURI RAMA RAO (Accountant Member), SHRI PRAKASH CHAND YADAV. (Judicial Member)

RAJEEV KAVANAL,ERNAKULAM vs ITO, WARD-3(3), KOCHI

PHILIP MULAKKAL,THRISSUR vs ACIT, CIRCLE 2(1), THRISSUR

GANESAN SIVANKUMAR,PALAKKAD vs ITO, WARD-2, PALAKKAD

BRIJESH MUTHALAMKUNNATH,PALAKKAD vs INCOME TAX OFFICER, WARD 1, PALAKKAD

BRIJESH MUTHALAMKUNNATH,PALAKKAD vs INCOME TAX OFFICER, WARD 1, PALAKKAD

SUSHILKUMAR KARUNAKARAN MARANAYIL,TRIPUNITHURA vs ITO,CORPORATE WARD 2(1), KOCHI

SHALOM CHARITABLE MINISTRIES OF INDIA,PALAKKAD vs INCOME TAX OFFICER, THRISSUR

ARJUNA NATURAL EXTRACTS LTD,ERNAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, KOCHI

UNIVERSAL KNOWLEDGE FOUNDATION,KOLLAM vs CIT (EXEMPTION), KOCHI

PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD

PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD

PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD

PATTAMBI SERVICE CO-OPERATIVE BANK LIMITED,PALAKKAD vs INCOME TAX OFFICER, PALAKKAD