ITAT Cochin Bench

5,695 judgments

DCIT, COCHIN vs SHRI M GEORGE ( MUKKADAYIL JOSEPH GEORGE), COCHIN

ITA 525/COCH/2011[2006-07]Status: Disposed31/10/2023AY 2006-07

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SREENI PARAMESWARAN,ERNAKULAM vs ACIT CORPORATE CIRCLE 2(1), KOCHI

ITA 186/COCH/2023[2011-12]Status: Disposed30/10/2023AY 2011-12

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S AL KANZ MONEY EXCHANGE PVT LTD,THRISSUR vs ITO, WARD 1(1), THRISSUR

ITA 902/COCH/2022[2017-18]Status: Disposed30/10/2023AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SHRI. JAMES KOCHAPPU KOLENCHERY,CANADA vs ACIT, INTERNATIONAL TAXATION, TRIVANDRUM

ITA 892/COCH/2022[2017-18]Status: Disposed30/10/2023AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SHRI. HIRABAI HARIDAS DATTANI(LATE) BY L.H. SATHISH CHANDRA HARIDAS DATANI,KANNUR vs THE ITO WARD-1, KANNUR, KANNUR

ITA 796/COCH/2022[2005-2006]Status: Disposed30/10/2023AY 2005-2006

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SMT SUNITHA PREM VICTOR,TRIVANDRUM vs ITO WARD 2(3), TRIVANDRUM

ITA 1009/COCH/2022[2014-15]Status: Disposed30/10/2023AY 2014-15

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SRI.E.NOUSHAD,KOLLAM vs THE DCIT, KOLLAM

ITA 18/COCH/2021[2009-10]Status: Disposed30/10/2023AY 2009-10

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SRI. E.NOUSHAD,KOLLAM vs DCIT, KOLLAN

ITA 17/COCH/2021[2008-09]Status: Disposed30/10/2023AY 2008-09

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SRI.E. NOUSHAD,KOLLAM vs DCIT, KOLLAM

ITA 16/COCH/2021[2007-08]Status: Disposed30/10/2023AY 2007-08

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE ACIT CORPORATE, COCHIN vs M/S.KERA FIBERTEX INTERNATIONAL P. LTD, COCHIN

ITA 361/COCH/2015[2009-10]Status: Disposed30/10/2023AY 2009-10

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.KERA FIBERTEX INTERNATIONAL P. LTD,COCHIN vs THE ACIT, COCHIN

ITA 311/COCH/2015[2009-10]Status: Disposed30/10/2023AY 2009-10

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THEKKUMBHAGAM SERVICE CO-OP BANK LTD,IDUKKI vs THE ITO WARD 1, THODUPUZHA

ITA 166/COCH/2023[2011-12]Status: Disposed11/10/2023AY 2011-12

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S THANKAMANY SERVICE CO-OP BANK LTD,IDUKKI vs ITO WARD 2, THODUPUZHA

ITA 914/COCH/2022[2015-16]Status: Disposed11/10/2023AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

VISHWAKARMA EDUCATIONAL TRUST,TRIVANDRUM vs DCIT , EXEMPTION CIRCLE, TRIVANDRUM

ITA 901/COCH/2022[2018-19]Status: Heard11/10/2023AY 2018-19

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

CHALAKUDY MULTIPURPOSE CO-OP SOCIETY LTD NO. R 1213,CHALAKUDY vs ITO WARD 2(1), THRISSUR

ITA 1007/COCH/2022[2019-20]Status: Heard11/10/2023AY 2019-20

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S ANCHALUMOODU SERVICE CO-OP BANK LIMITED,KOLLAM vs ITO WARD -1 & TPS, KOLLAM

ITA 944/COCH/2022[2019-20]Status: Heard10/10/2023AY 2019-20

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

DARSHANA COMMUNICATIONS PVT LTD,KOZHIKODE vs ACIT CIRCLE 1(1), KOZHIKODE

ITA 451/COCH/2023[2013-14]Status: Disposed9/10/2023AY 2013-14

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

DARSHANA COMMUNICATIONS PVT LTD,KOZHIKODE vs ACIT CIRCLE 1(1), KOZHIKODE

ITA 251/COCH/2023[2013-14]Status: Disposed9/10/2023AY 2013-14

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

MAVELIKARA AIDED SCHOOL EMPLOYEES CO-OP SOCIETY LTD,MAVELIKARA vs ITO WARD 1, THIRUVALLA

ITA 974/COCH/2022[2019-20]Status: Disposed9/10/2023AY 2019-20

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE DCIT, CIRCLE-2(1), THRISSUR vs SRI.K.P. JOHNY, THRISSUR

ITA 254/COCH/2019[2014-15]Status: Disposed9/10/2023AY 2014-15

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)