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ITAT Cochin Bench

5,695 judgments

VIVEK LAWRENCE,KOCHI vs ACIT CENTRAL CIRCLE -1, KOCHI

ITA 972/COCH/2022[2020-21]Status: Disposed7/12/2023AY 2020-21

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

ACIT, ERNAKULAM vs APPOLO TYRES LTD, COCHIN

ITA 140/COCH/2020[2011-12]Status: Disposed30/11/2023AY 2011-12

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

ACIT, ERNAKULAM vs APPOLO TYRES LTD, COCHIN

ITA 139/COCH/2020[2009-10]Status: Disposed30/11/2023AY 2009-10

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S PERINGATTU HEALTH FOUNDATION PRIVATE,ERNAKULAM vs ITO CORPORATE WARD 2(3), KOCHI

ITA 23/COCH/2023[2014-15]Status: Disposed28/11/2023AY 2014-15

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

RAJASREE MOTORS PVT LTD,COCHIN vs ITO CORPORATE WARD 2(2), KOCHI

ITA 1004/COCH/2022[2016-17]Status: Disposed23/11/2023AY 2016-17

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.KARANNUR SERVICE CO-OP BANK LTD,KOZHIKKODE vs THE ITO, WD-1(2), KOZHIKKODE

ITA 249/COCH/2020[2015-16]Status: Disposed16/11/2023AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE KARANNUR SERVICE CO-OP BANK LTD ,KOZHIKKODE vs THE ITO, WD-1(2),, KOZHIKKODE

ITA 248/COCH/2020[2015-16]Status: Disposed16/11/2023AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S VATANAPALLYSERVICE CO-OP BANK LTD,TRICHUR vs THE ITO WARD 1 & TPS, GURUVAYOOR

ITA 303/COCH/2023[2012-13]Status: Disposed14/11/2023AY 2012-13

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

VELLATTANJOOR SERVICE CO-OP BANK LTD,THRISSUR vs THE ITO WARD 1 & TPS, GURUVAYOOR

ITA 224/COCH/2023[2012-13]Status: Disposed14/11/2023AY 2012-13

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S SANTHIMADOM HERBAL CITY TRUST,ERNAKULAM vs ACIT CENTRAL CIRCLE 2, KOCHI

ITA 921/COCH/2022[2009-10]Status: Disposed14/11/2023AY 2009-10

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S SANTHIMADOM HERBAL CITY TRUST,ERNAKULAM vs ACIT CENTRAL CIRCLE -2, KOCHI

ITA 920/COCH/2022[2008-09]Status: Disposed14/11/2023AY 2008-09

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE MANNARKKAD RURAL SERVICE CO OPERATIVE BANK LTD.,MANNARKKAD vs INCOME TAX OFFICER, PALAKKAD

ITA 871/COCH/2022[2013-14]Status: Disposed14/11/2023AY 2013-14

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

SRI HARIKUTTAN T,KAYAMKULAM vs INCOME TAX OFFICER WARD 2, ALLEPPEY

ITA 885/COCH/2022[2017-18]Status: Disposed3/11/2023AY 2017-18

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember Harikuttan T. 1, Edayilaveetil Tharayil Njakkanal P.O., Pathiyoor Kayalmulam 690533 [PAN:ALRPT7536J] vs. The Income Tax Officer (2) Aayakar Bhavan Alappuzha Co0llectorate Alappuzha 688011

USHADEVI PURUSHOTHAMAN,KOCHI vs THE ITO NON CORP WARD 2(5), KOCHI

ITA 324/COCH/2023[2015-16]Status: Disposed31/10/2023AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

USHADEVI PURUSHOTHAMAN,KOCHI vs THE ITO NON CORP WARD 2(5), KOCHI

ITA 162/COCH/2023[2015-16]Status: Disposed31/10/2023AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE NEERIKODE SERVICE CO-OP BANK LIMITED NO 1682,NEERICODE vs ITO WARD 3, ALUVA

ITA 954/COCH/2022[2017-18]Status: Disposed31/10/2023AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SHRI. BABU SEBASTIAN,THRISSUR vs ACIT CIRCLE 2(1), THRISSUR

ITA 869/COCH/2022[2017-18]Status: Disposed31/10/2023AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

CABOT TECHNOLOGY SOLUTION PRIVATE LIMITED,KOCHI vs PRINCIPAL COMMISSIONER OF INCOME TAX, KOCHI-1, KOCHI

ITA 609/COCH/2022[2017-2018]Status: Disposed31/10/2023AY 2017-2018

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

GEORGE STANLEY,THIRUVALLA vs DCIT, INTERNATIONAL TAXATION, CIRCLE, TRIVANDRUM, THIRUVANANTHAPURAM

ITA 587/COCH/2022[2014-2015]Status: Disposed31/10/2023AY 2014-2015

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S PRESTIGE MARKETING DIVISION,ALUVA vs PRINCIPAL COMMISSIONER OF INCOME TAX, KOCHI, KOCHI

ITA 578/COCH/2022[2017-2018]Status: Disposed31/10/2023AY 2017-2018

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)