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ITAT Cochin Bench

5,695 judgments

M/S PERUMBAVOOR URBAN CO-OP BANK LTD,ALUVA vs THE ITO WARD 2, ALUVA

ITA 304/COCH/2023[2018-19]Status: Disposed12/1/2024AY 2018-19

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

K P MUHAMMED ALI,CALICUT vs ITO ( INTERNATIONAL TAXATION), KOZHIKODE

ITA 1008/COCH/2022[2012-13]Status: Disposed12/1/2024AY 2012-13

Shri Sanjay Arora, Accountant Member and Manomohan Das (Judicial Member)

M/S.THE MUNDAKKAYAM SERVICE CO-OP BANK LTD,KOTTAYAM vs THE ITO, KOTTAYAM

ITA 73/COCH/2023[2018-19]Status: Disposed28/12/2023AY 2018-19

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

LAKESHORE HOSPITAL AND RESEARCH CENTRE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 1(2), KOCHI

ITA 71/COCH/2023[2016-17]Status: Disposed28/12/2023AY 2016-17

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

OUR LADY OF PERPETUAL HELP CHURCH,OCHANTHURTHU vs CIT EXEMPTIONS, KOCHI

ITA 58/COCH/2023[2011-12]Status: Disposed28/12/2023AY 2011-12

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SOBHA TRADERS,ALAPPUZHA vs ITO WARD 4, ALAPPUZHA

ITA 57/COCH/2023[2017-18]Status: Disposed28/12/2023AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

NELLIPARAMBIL GOPALAN GANGADEVI,ERNAKULAM vs ITO WARD 1, ALUVA

ITA 996/COCH/2022[2007-08]Status: Disposed28/12/2023AY 2007-08

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

EDAKKATTUKUDY MATHAI JOHNY,KOTHAMANGALAM vs THE ACIT, CIRCLE-1(1), ERNAKULAM , ERNAKULAM

ITA 560/COCH/2022[2009-2010]Status: Disposed20/12/2023AY 2009-2010

Shri Sanjay Arora (Accountant Member), Dr. Seethalakshmi (Judicial Member)

SIVAPURAM SERVICE CO-OP BANK LTD,KOZHIKODE vs ITO WARD 2(3), KOZHIKODE

ITA 62/COCH/2023[2018-19]Status: Disposed13/12/2023AY 2018-19

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SIVAPURAM SERVICE CO-OP BANK LTD,KOZHIKODE vs ITO WARD 2(3), KOZHIKODE

ITA 61/COCH/2023[2017-18]Status: Disposed13/12/2023AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

VILAVATTAM SERVICE CO-OP BANK LTD NO 337,THRISSUR vs ITO WARD 2(3), THRISSUR

ITA 1010/COCH/2022[2014-15]Status: Disposed13/12/2023AY 2014-15

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

ASTER DM HEALTHCARE LTD,KOCHI vs THE DCIT, KOCHI

ITA 98/COCH/2021[2016-17]Status: Disposed12/12/2023AY 2016-17

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.PATHANMTHITTA DIST. CO-OP BANK LTD,PATHANAMTHITTA vs THE DCIT, THIRUVALLA

ITA 431/COCH/2018[2014-15]Status: Disposed12/12/2023AY 2014-15

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE RAMANTHALI SERVICE CO-OP BANK LTD,KANNUR vs ITO, KANNUR

ITA 361/COCH/2012[2009-10]Status: Disposed12/12/2023AY 2009-10

Shri Sanjay Arora (Accountant Member), Dr. S. Seethalakshmi (Judicial Member)

LAKESHORE HOSPITAL AND RESEARCH CENTRE LIMITED,KOCHI vs ACIT, CORPORATE CIRCLE 1(2), KOCHI

ITA 70/COCH/2023[2010-11]Status: Disposed11/12/2023AY 2010-11

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

MUKKAM SERVICE CO-OP BANK LTD,KOZHIKODE vs THE ITO WARD 2(3), KOZHIKODE

ITA 437/COCH/2023[2021-22]Status: Disposed11/12/2023AY 2021-22

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

MUKKAM SERVICE CO-OP BANK LTD,KOZHIKODE vs THE ITO WARD 2(3), KOZHIKODE

ITA 436/COCH/2023[2019-20]Status: Disposed11/12/2023AY 2019-20

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S HIGH RANGE FOODS PRIVATE LTD,KOCHI vs ITO CORPORATE WARD 1(3), KOCHI

ITA 22/COCH/2023[2015-16]Status: Disposed11/12/2023AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE DCIT, CIRCLE.1(1), THRISSUR, THRISSUR vs DHANALAKSHMI BANK LTD., THRISSUR

ITA 702/COCH/2022[2015-2016]Status: Disposed11/12/2023AY 2015-2016

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

KOLANGATH MUHAMMED ASLAM,TANUR vs ITO WARD 1 & TPS, TIRUR

ITA 1005/COCH/2022[2016-17]Status: Disposed11/12/2023AY 2016-17

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)