← All Benches

ITAT Cochin Bench

5,695 judgments

KK LEISURE & TOURISM INTERNATIONAL (P) LTD,KANNUR vs THE DCIT CENTRAL CIRCLE 2, KOZHIKODE

ITA 508/COCH/2023[2008-09]Status: Disposed13/2/2024AY 2008-09

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

GARUDA MARKETING ASSOCIATES,THRISSUR vs THE ITO WARD 2(2), THRISSUR

ITA 211/COCH/2023[2014-15]Status: Disposed13/2/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.HOSDURG RANGE KALLU CHETHU THOZHILALI VYAVASAYA CO-OP SOCIETY,CALICUT vs THE ITO WARD 1, KANNUR

ITA 60/COCH/2023[2019-20]Status: Disposed12/2/2024AY 2019-20

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

THE KUMARAKOM VADAKKUMBHAGOM SERVICE CO-OP BANK LTD,KOTTAYAM vs THE ITO WARD -2 , KOLLAM

ITA 339/COCH/2023[2019-20]Status: Disposed12/2/2024AY 2019-20

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

THE KOODARANHI SERVICE CO-OP BANK LTD,KOZHIKODE vs ITO WARD 2(3), KOZHIKODE

ITA 191/COCH/2023[2019-20]Status: Disposed12/2/2024AY 2019-20

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

STERLING FARM RESEARCH AND SERVICES PRIVATE LIMITED,ERNAKULAM vs THE PCIT, KOCHI-1, KOCHI

ITA 661/COCH/2022[2016-2017]Status: Disposed9/2/2024AY 2016-2017

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S AYYANAD SERVICE CO-OP BANK LTD,ERNAKULAM vs THE ITO, NON CORP WARD 1(5), KOCHI

ITA 279/COCH/2023[2011-12]Status: Disposed31/1/2024AY 2011-12

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.KOYYODE SERVICE CO-OP BANK LTD,KANNUR vs THE ITO WARD 1, KANNUR, KANNUR

ITA 682/COCH/2022[2013-2014]Status: Disposed31/1/2024AY 2013-2014

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

MUHAMMED KUTTY KAYINGIL,MALAPPUARAM vs THE ITO, KOZHIKODE

ITA 68/COCH/2022[2017-18]Status: Disposed31/1/2024AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

VELLATTANJOOR SERVICE CO-OP BANK LTD,THRISSUR vs THE ITO WARD 1 & TPS, GURUVAYOOR

ITA 225/COCH/2023[2013-14]Status: Disposed29/1/2024AY 2013-14

Shri Sanjay Arora (Accountant Member), Shri Dr. S. Seethlakshmi (Judicial Member)

ELINJIPPURATH VELAYUDHAN KOCHUMON,THRISSUR vs ITO WARD 2(2), THRISSUR

ITA 1011/COCH/2022[2015-16]Status: Disposed29/1/2024AY 2015-16

Shri Sanjay Arora (Accountant Member), Dr. S. Seethalakshmi (Judicial Member)

THAZHAYIL NIDHI LIMITED,PATHANAMTHITTA vs THE ITO (TDS), ALAPPUZHA

ITA 323/COCH/2023[2019-20]Status: Disposed25/1/2024AY 2019-20

Shri Sanjay Arora (Accountant Member), Shri Manohohan Das (Judicial Member)

M/S ORIENTAL METALS INDIA PRIVATE LIMITED,ERNAKULAM vs DCIT CIRCLE 1, KOCHI

ITA 941/COCH/2022[2017-18]Status: Disposed25/1/2024AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE AYMANAM vs CB LTD,KOTTAYAMVS.THE ITO , KOTTAYAM

ITA 308/COCH/2023[2019-20]Status: Disposed18/1/2024AY 2019-20

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SREEDHARAN NAIR BABU,ERNAKULAM vs ITO NON CORPORATE WARD -1(1), KOCHI

ITA 977/COCH/2022[2015-16]Status: Disposed17/1/2024AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S. VYSALI PHARMACEUTICALS LTD.,ERNAKULAM vs THE PCIT, KOCHI-1, KOCHI

ITA 847/COCH/2022[2017-2018]Status: Disposed17/1/2024AY 2017-2018

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SHRI.PRAKASH R. NAIR,KOLLAM vs DCIT, KOLLAM

ITA 141/COCH/2021[2000-2001]Status: Disposed17/1/2024AY 2000-2001

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

KERALA STATE FINANCIAL ENTERPRISES LIMITED,THRISSUR vs DCIT CIRCLE 1(1) & TPS, THRISSUR

ITA 933/COCH/2022[2017-18]Status: Disposed16/1/2024AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

KERALA STATE FINANCIAL ENTERPRISES LIMITED,THRISSUR vs DCIT CIRCLE 1(1) & TPS THRISSUR, THRISSUR

ITA 628/COCH/2022[2017-2018]Status: Disposed16/1/2024AY 2017-2018

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

KK RADHAKRISHNAN,KANNUR vs DCIT CENTRAL CIRCLE 2, KOZHIKODE

ITA 494/COCH/2023[2008-09]Status: Disposed12/1/2024AY 2008-09

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)