ITAT Cochin Bench

5,695 judgments

CARMEL CONVENT ,THIRUVANANTHAPURAM vs ITO EXEMPTION WARD, TRIVANDRAM, THIRUVANANTHAPURAM

ITA 689/COCH/2022[2016-2017]Status: Disposed7/3/2024AY 2016-2017

Shri Sanjay Arora (Accountant Member), Dr. Seethalakshmi (Judicial Member)

MUTHOOT AGRI PROJECTS AND HOSPITALITIES P. LTD,MAHARASTRA vs ACIT, TRIVANDRUM

ITA 153/COCH/2021[2014-15]Status: Disposed7/3/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Dr. S. Seethalakshmi (Judicial Member)

M/S MAHAKAVI EDASSERI SMARAKA TRUST,THRISSUR vs THE ITO EXEMPTION WARD, THRISSUR

ITA 59/COCH/2023[2018-19]Status: Disposed29/2/2024AY 2018-19

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

SRI. MATHAI JOSEPH THOMAS,MUNNAR vs ACIT CIRCLE 1 , ALUVA

ITA 907/COCH/2022[2010-11]Status: Disposed29/2/2024AY 2010-11

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

SRI MATHAI JOSEPH THOMAS,MUNNAR vs ITO WARD 2 , THODUPUZHA

ITA 906/COCH/2022[2008-09]Status: Disposed29/2/2024AY 2008-09

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

M/S CEECON READYMIX CONCRETE PVT LTD,THRISSUR vs ITO TDS RANGE, THRISSUR

ITA 1014/COCH/2022[2015-16]Status: Disposed29/2/2024AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S CEECON READYMIX CONCRETE PVT LTD,THRISSUR vs ITO TDS RANGE, THRISSUR

ITA 1013/COCH/2022[2014-15]Status: Disposed29/2/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.KOLLAM DISTRICT CO-OP BANK LTD,KOLLAM vs THE ACIT, KOLLAM

ITA 264/COCH/2020[2013-14]Status: Disposed29/2/2024AY 2013-14

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.KOLLAM DISTRICT CO-OP BANK LTD,KOLLAM vs THE ACIT, KOLLAM

ITA 263/COCH/2020[2011-12]Status: Disposed29/2/2024AY 2011-12

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

KANDATHIL JEWELLERS,KERALA vs DCIT, CIRCLE INGTL. TXAN, KERALA

ITA 874/COCH/2022[2019-20]Status: Disposed21/2/2024AY 2019-20

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

KANDATHIL JEWELLERS,KERALA vs DCIT, CIRCLE INGTL. TXAN, KERALA

ITA 873/COCH/2022[2016-17]Status: Disposed21/2/2024AY 2016-17

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

KANDATHIL JEWELLERS,KERALA vs DCIT INTERNATIONAL TAXATION CIRCLE, TRIVANDRUM

ITA 872/COCH/2022[2015-16]Status: Disposed21/2/2024AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.FOCUZ CORPORATION P.LTD,COCHIN vs THE ACIT CIRCLE-1(1), COCHIN

ITA 45/COCH/2023[2015-16]Status: Disposed15/2/2024AY 2015-16

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

M/S.FOCUZ CORPORATION P.LTD,COCHIN vs THE ACIT CIRCLE-1(1), COCHIN

ITA 44/COCH/2023[2014-15]Status: Disposed15/2/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

M/S.FOCUZ CORPORATION P.LTD,COCHIN vs THE ACIT CIRCLE-1(1), COCHIN

ITA 43/COCH/2023[2013-14]Status: Disposed15/2/2024AY 2013-14

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

M/S.FOCUZ CORPORATION P.LTD,COCHIN vs THE ACIT CIRCLE-1(1), COCHIN

ITA 42/COCH/2023[2013-14]Status: Disposed15/2/2024AY 2013-14

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

M/S.FOCUZ CORPORATION P.LTD,COCHIN vs THE ACIT CIRCLE-1(1), COCHIN

ITA 41/COCH/2023[2012-13]Status: Disposed15/2/2024AY 2012-13

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

M/S.FOCUZ CORPORATION P.LTD,COCHIN vs THE ACIT CIRCLE-1(1), COCHIN

ITA 40/COCH/2023[2007-08]Status: Disposed15/2/2024AY 2007-08

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

KK LEISURE & TOURISM INTERNATIONAL (P) LTD,KANNUR vs DCIT CENTRAL CIRCLE 2 , KOZHIKODE

ITA 510/COCH/2023[2010-11]Status: Disposed13/2/2024AY 2010-11

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

KK LEISURE & TOURISM INTERNATIONAL (P) LTD,KANNUR vs DCIT CENTRAL CIRCLE 2, KOZHIKODE

ITA 509/COCH/2023[2009-10]Status: Disposed13/2/2024AY 2009-10

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)