ITAT Cochin Bench

5,695 judgments

THE KADAVALUR SERVICE COOPERATIVE BANK LIMITED NO3821,THRISSUR vs INCOME TAX OFFICER, WARD 1, GURUVAYUR

ITA 639/COCH/2023[2010-11]Status: Disposed3/4/2024AY 2010-11

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

M/S PANTHALUR SERVICE CO-OP BANK,MALAPPURAM vs ACIT CIRCLE 1, TIRUR

ITA 113/COCH/2023[2014-15]Status: Disposed3/4/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

DIADORA SHOES PVT LTD,CALICUT vs ACIT CIRCLE 2(1), CALICUT

ITA 213/COCH/2023[2015-16]Status: Disposed28/3/2024AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE KERALA MINERALS AND METALS LTD.,KOLLAM vs THE DICT, KOLLAM

ITA 96/COCH/2022[2005-06]Status: Disposed28/3/2024AY 2005-06

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

MARIAMMA JOSEPH,KOTTAYAMN vs THE ACIT, CENTRAL CIRCLE, KOTTAYAM,, KOTTAYAM

ITA 672/COCH/2022[2010-2011]Status: Disposed28/3/2024AY 2010-2011

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.COCHIN SHIPYARD LTD,KOCHI vs DCIT CORPORATE CIRCLE 1(1), KOCHI, KOCHI

ITA 654/COCH/2022[2017-2018]Status: Disposed28/3/2024AY 2017-2018

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

ESATTO BUILDERS P. LTD,KOZHIKKODE vs THE ACIT, KOZHIKKODE

ITA 559/COCH/2023[2012-13]Status: Disposed26/3/2024AY 2012-13

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

PATTATHANAM SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO , WARD 2 , KOLLAM

ITA 352/COCH/2023[2017-18]Status: Disposed26/3/2024AY 2017-18

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

THE VALLAPUZHA SERVICE CO-OP BANK LTD,PALAKKAD vs THE ITO WARD 3, PALAKKAD

ITA 328/COCH/2023[2013-14]Status: Disposed26/3/2024AY 2013-14

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

THE VALLAPUZHA SERVICE CO-OP BANK LTD,PALAKKAD vs THE ITO WARD 3, PALAKKAD

ITA 327/COCH/2023[2012-13]Status: Disposed26/3/2024AY 2012-13

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

DR. C USHA,PALAKKAD vs ITO WARD-3, PALAKKAD, PALAKKAD

ITA 657/COCH/2022[2013-2014]Status: Disposed15/3/2024AY 2013-2014

Shri Sanjay Arora (Accountant Member), Dr. Seethalakshmi (Judicial Member)

MRS. HEMA RAMNATH,KOCHI vs DCIT, ERNAKULAM

ITA 118/COCH/2021[2010-11]Status: Disposed15/3/2024AY 2010-11

Shri Sanjay Arora (Accountant Member), Dr. Seethalakshmi (Judicial Member)

ACIT CORPORATE CIRCLE -1 (1), KOCHI vs M/S GEOFIN COMTRADE LTD, KOCHI

ITA 968/COCH/2022[2014-15]Status: Disposed13/3/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Dr. S. Seethalakshmi (Judicial Member)

ACIT, KOCHI vs M/S.GEOFIN COMTRADE LTD, KOCHI

ITA 967/COCH/2022[2013-14]Status: Disposed13/3/2024AY 2013-14

Shri Sanjay Arora (Accountant Member), Dr. S. Seethalakshmi (Judicial Member)

AYUR GREEN AYURVEDA HOSPITALS PRIVATE LIMITED,MALAPPURAM vs DCIT, CPC, BENGALURU, BENGALURU

ITA 565/COCH/2022[2018-2019]Status: Disposed13/3/2024AY 2018-2019

Shri Sanjay Arora (Accountant Member), Dr. S. Seethalakshmi (Judicial Member)

UNNIKRISHNAN. K,KUNNAMPALLY vs THE ITO WARD 2, TIRUR

ITA 955/COCH/2022[2011-12]Status: Disposed12/3/2024AY 2011-12

Shri Sanjay Arora (Accountant Member), Dr. Seethalakshmi (Judicial Member)

JAGADISH KUMAR P.V (LEGAL HEIR OF LATE REMA PADMAJA BAI),TRIVANDRUM vs ACIT CIRCLE 2(1) , TRIVANDRUM

ITA 376/COCH/2023[2016-17]Status: Disposed11/3/2024AY 2016-17

Shri Sanjay Arora (Accountant Member), Dr. S. Seethalakshmi (Judicial Member)

PULPARAMBIL RAJENDRAN BY LEGAL HEIR P.R ANURADHA,,CALICUT vs ACIT CIRCLE -1(1) &TPS, KOZHIKODE

ITA 936/COCH/2022[2014-15]Status: Disposed11/3/2024AY 2014-15

Shri Sanjay Arora (Accountant Member), Dr. Seethalakshmi (Judicial Member)

M/S.MUGU SERVICE CO-OP BANK LTD,KASARGODE vs THE ITO WARD-1, KASARGODE

ITA 372/COCH/2023[2017-18]Status: Disposed7/3/2024AY 2017-18

Shri Sanjay Arora (Accountant Member), Ms. Kavitha Rajagopal (Judicial Member)

THE NEHRU MEMORIAL EDUCATION SOCIETY,KANHANGAD vs ITO EXEMPTIONS, KANNUR

ITA 159/COCH/2023[2013-14]Status: Disposed7/3/2024AY 2013-14

Shri Sanjay Arora (Accountant Member), Dr. S. Seethalakshmi (Judicial Member)