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ITAT Cochin Bench

5,695 judgments

SRI.K.P. JOHNY,THRISSUR vs THE DCIT, CIRCLE-2(1), THRISSUR

ITA 206/COCH/2019[2014-15]Status: Disposed9/10/2023AY 2014-15

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.MUKKOM URBAN CO-OP SOCIETY LTD,KOZHIKKODE vs ITO, KOZHIKKODE

ITA 51/COCH/2023[2019-20]Status: Disposed29/9/2023AY 2019-20

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

DECENT JUNCTION SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO WARD 2(1), KOLLAM

ITA 185/COCH/2023[2019-20]Status: Disposed29/9/2023AY 2019-20

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S. THE CHOVVA CO-OPERATIVE RURAL BANK LTD,KANNUR vs THE ITO WARD 1, KANNUR

ITA 138/COCH/2023[2017-18]Status: Disposed29/9/2023AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

V D DEVASIA,KOTTAYAM vs ACIT, KOTTAYAM

ITA 50/COCH/2022[2014-2015]Status: Disposed29/9/2023AY 2014-2015

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

V D DEVASIA,KOTTAYAM vs ACIT, KOTTAYAM

ITA 49/COCH/2022[2013-2014]Status: Disposed29/9/2023AY 2013-2014

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

V D DEVASIA,KOTTAYAM vs ACIT, KOTTAYAM

ITA 48/COCH/2022[2012-2013]Status: Disposed29/9/2023AY 2012-2013

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

CHENGAZHASSERIL THOMAS KURIAN,KOTTAYAM vs ACIT CENTRAL CIRCLE KOTTAYAM, KOTTAYAM

ITA 474/COCH/2022[2014-2015]Status: Disposed29/9/2023AY 2014-2015

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

CHENGAZHASSERIL THOMAS KURIAN,KOTTAYAM vs ACIT CENTRAL CIRCLE KOTTAYAM, KOTTAYAM

ITA 473/COCH/2022[ 2012-2013]Status: Disposed29/9/2023

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

CHENGAZHASSERIL THOMAS KURIAN,KOTTAYAM vs ACIT CENTRAL CIRCLE KOTTAYAM, KOTTAYAM

ITA 472/COCH/2022[2011-2012]Status: Disposed29/9/2023AY 2011-2012

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

V D DEVASIA,KOTTAYAM vs ACIT, KOTTAYAM

ITA 47/COCH/2022[2011-2012]Status: Disposed29/9/2023AY 2011-2012

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

P R SUDEEP,ALATHUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, THRISSUR

ITA 1/COCH/2022[2014-2015]Status: Disposed27/9/2023AY 2014-2015

Shri Sanjay Arora, Accountant Memberand Shri Manomohan Das (Judicial Member)

KOLLAD SERVICE CO-OP BANK LTD,KOTTAYAM vs ITO WARD 2 , KOTTAYAM

ITA 95/COCH/2023[2019-20]Status: Disposed25/9/2023AY 2019-20

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

M/S OLAVANNA SERVICE CO-OP BANK,KOZHIKODE vs THE ITO WARD 2(3), KOZHIKODE

ITA 47/COCH/2023[2019-20]Status: Disposed25/9/2023AY 2019-20

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

MAQTRO PICTURES,ERNAKULAM vs ITO , NON CORPORATE WARD 2(4), KOCHI

ITA 999/COCH/2022[2017-18]Status: Disposed25/9/2023AY 2017-18

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THACHANATTUKARA FARMERS PRODUCERS COMPANY,PALAKKAD vs ITO WARD 1, PALAKKAD

ITA 995/COCH/2022[2019-20]Status: Disposed25/9/2023AY 2019-20

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

YOONUS KADAVATH PEEDIKAYIL,KANNUR vs ITO WARD 1 & TPS, KANNUR

ITA 913/COCH/2022[2016-17]Status: Disposed25/9/2023AY 2016-17

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE ACIT, CORP CIRCLE-1(2), KOCHI vs M/S.KNOWELL REALTORS INDIA P. LTD, KOCHI

ITA 193/COCH/2019[2015-16]Status: Disposed25/9/2023AY 2015-16

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

THE ACIT, CORP CIRCLE-1(2), KOCHI vs M/S.KNOWELL REALTORS INDIA P. LTD, KOCHI

ITA 192/COCH/2019[2012-13]Status: Disposed25/9/2023AY 2012-13

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M E MEERAN MSS IQRA CHARITABLE TRUST,KOCHI vs CIT EXEMPTION, KOCHI

ITA 19/COCH/2023[2021-22]Status: Disposed12/9/2023AY 2021-22

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember M E Meeran MSS Iqra Charitable Trust No. 2A-34/137A, NH Bypass Edapally P.O. , Kochi 682024 [PAN:AAGTM9544H] vs. CIT (Exemption) 2nd Floor, Sanjuan Tower Behind CR Building Kochi 682018