ITAT Cochin Bench
5,695 judgments
M/S JANIYYATHUL MUSTHARSHIDEEN CHARITABLE TRUST,MALAPPURAM vs ITO WARD 1, TIRUR
Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember Janiyyathul Mustharshideen Charitable Trust Edayoor Post Malappuram 676554 [PAN:AAATJ6491Q] Vs. The Income Tax Officer Ward -1, Tirur
PRECIOUS TRANSPORT SERVICE,KOCHI vs THE ITO (TDS), KOCHI
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
M/S.ZENITH CEMENT AND STEELS,KOZHIKKODE vs THE ITO, CALICUT
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
CARMALITE CONVENT RAMAPURAM,RAMAPURAM vs CIT (EXEMPTIONS), KOCHI
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
M/S CHEMPAKA KINDERGARTEN PVT. LTD.,TRIVANDRUM vs THE CIT (APPEALS), CIRCLE 1(1), THIRUVANANTHAPURAM, THIRUVANANTHAPURAM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
THE VAZHAYOOR SERVICE CO-OP BANK LTD,MALAPPURAM vs ITO, WARD 2 , TIRUR
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
M/S THE VAZHAYOOR SERVICE CO-OP BANK LTD,MALAPPURAM vs ITO WARD 2, TIRUR
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
M/S SULAIKHA CLAY MINES,TRIVANDRUM vs DCIT ,CIRCLE 1(2), TRIVANDRUM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
M/S SANKARAMKULANGARA DEVASWOM,THRISSUR vs INCOME TAX OFFICER WARD 2(5), THRISSUR
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
PULPATTA SERVICE CO-OPERATIVE BANK LIMITED,MALAPPURAM vs THE ITO WARD-2, TIRUR, TIRUR
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
SHRI RAVI CHANDY,KOCHI vs THE ACIT, NON-CORPORATE CIRCLE 1(1), KOCHI, KOCHI
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
SULAIKHA CLAY MINES,THIRUVANANTHAPURAM vs ACIT, CIRCLE 1(2), THIRUVANANTHAPURAM, THIRUVANANTHAPURAM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
SULAIKHA CLAY MINES,THIRUVANANTHAPURAM vs ACIT, CIRCLE 1(2), THIRUVANANTHAPURAM, THIRUVANANTHAPURAM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
SULAIKHA CLAY MINES,THIRUVANANTHAPURAM vs ACIT, CIRCLE 1(2), THIRUVANANTHAPURAM, THIRUVANANTHAPURAM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
SULAIKHA CLAY MINES,THIRUVANANTHAPURAM vs ACIT, CIRCLE 1(2), THIRUVANANTHAPURAM, THIRUVANANTHAPURAM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
SULAIKHA CLAY MINES,THIRUVANANTHAPURAM vs ACIT, CIRCLE 1(2), THIRUVANANTHAPURAM, THIRUVANANTHAPURAM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
THE ITO, WD-2(2),RG-2, TRIVANDRUM, TRIVANDRUM vs M/S.NAGAROOR SERVICE CO-OP BANK LTD, TRIVANDRUM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
THE ITO, TRIVANDRUM vs M/S.PERRORKADA SERVICE CO-OP BANK LTD, TRIVANDRUM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
THE ITO, WARD-2(3), TRIVANDRUM, TRIVANDRUM vs M/S.MUNDELA SERVICECO-OP BANK LTD, TRIVANDRUM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
THE ITO, WD-4, KOLLAM vs M/S. THE ADICHANALLOOR FARMERS SERVICE CO-OP BANK LTD, KOLLAM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)