ITAT Cochin Bench
5,695 judgments
THE ITO, WD-2(5), TRIVANDRUM vs PAZHAYAKUNNUMEL SERVICE CO-OP BANK LTD, TRIVANDRUM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
M/S.PIDAVOOR SERVICE CO-OP BANK LTD,KOLLAM vs THE ITO, WD-4, KOLLAM, KOLLAM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
THE ITO, WARD-2(3), TRIVANDRUM, TRIVANDRUM vs M/S.MUNDELA SERVICECO-OP BANK LTD, TRIVANDRUM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
NEW HIGHER SECONDARY SCHOOL,TRIVANDRUM vs DCIT, TRIVANDRUM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
NEW HIGHER SECONDARY SCHOOL ,TRIVANDRUM vs DCIT , TRIVANDRUM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
NEW HIGHER SECONDARY SCHOOL ,TRIVANDRUM vs DCIT , TRIVANDRUM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
NEW HIGHER SECONDARY SCHOOL,TRIVANDRUM vs DCIT, TRIVANDRUM
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
TIME ADS & PUBLICITY,KOCHI vs ACIT CIRCLE 2(2), KOCHI
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
OJIN BAKERS & RESTAURANT,KOZHIKODE vs THE ITO WARD 1(1), KOZHIKODE
Shri Sanjay Arora, AM &ShriManomohan Das (Judicial Member)
OJIN BAKERS & RESTAURANT,KOZHIKODE vs THE ITO WARD 1(1), KOZHIKODE
Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das (Judicial Member)
OJIN BAKERS, MEDICAL COLLEGE,KOZHIKODE vs ITO WARD 1(1) , KOZHIKODE
Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das (Judicial Member)
OJIN BAKERS,KOZHIKODE vs THE ITO WARD 1(1), KOZHIKODE
Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das (Judicial Member)
KEEZHALLUR SERVICE CO-OP BANK LTD,KANNUR vs THE ITO WARD 2, KANNUR
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
KEEZHALLUR SERVICE CO-OP BANK LTD,KANNUR vs THE ITO WARD 2, KANNUR
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
VADAKKE MADHAM BRAHMASWOM,THRISSUR vs THE ITO, EXEMPTION WARD, THRISSUR, THRISSUR
Shri Sanjay Arora, AM &ShriManomohan Das (Judicial Member)
BHARAT CHARITABLE HOSPITAL SOCIETY ,KOTTAYAM vs CIT (EXEMPTION), KOCHI AT TVM, KOCHI
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
ACIT, ERNAKULAM vs M/S.TIME ADS & PUBLICITY, COCHIN
Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)
GOOD HOMES PVT LTD,KOCHI vs DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 1(1), KOCHI
Shri Sanjay Arora, AM &ShriAbyT.Varkey (Judicial Member)
AJIT ASSOCIATES PRIVATE LIMITED,ERNAKULAM vs JCIT, CORPORATE RANGE - 1, KOCHI
Shri Sanjay Arora, AM &ShriAbyT.Varkey (Judicial Member)
THE DCIT, COCHIN vs M/S.FRIDGEHOUSE RETAIL P. LTD, COCHIN
Shri Sanjay Arora (Accountant Member), Shri Aby T. Varkey (Judicial Member)