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ITAT Cochin Bench

5,695 judgments

INFOPARKS KERALA,COCHIN vs THE ACIT, COCHIN

ITA 77/COCH/2015[2011-12]Status: Disposed11/8/2023AY 2011-12

Shri Sanjay Arora (Accountant Member), Shri Aby T. Varkey (Judicial Member)

INFOPARKS KERALA,TRIVANDRUM vs THE JT DIRECTOR OF IT (OSD) EXEM), COCHIN

ITA 76/COCH/2015[2010-11]Status: Disposed11/8/2023AY 2010-11

Shri Sanjay Arora (Accountant Member), Shri Aby T. Varkey (Judicial Member)

INFOPARKS KERALA,TRIVANDRUM vs THE JT DIRECTOR OF IT (OSD) EXEM), COCHIN

ITA 75/COCH/2015[2009-10]Status: Disposed11/8/2023AY 2009-10

Shri Sanjay Arora (Accountant Member), Shri Aby T. Varkey (Judicial Member)

M/S KERALA AUTOMOBILES LTD,TRIVANDRUM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), TRIVANDRUM

ITA 176/COCH/2023[2018-19]Status: Disposed10/8/2023AY 2018-19

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember Kerala Automobiles Ltd. Aralumoodu P.O., Neyattinkara Trivandurm 695123 [PAN:AABCK0142M] vs. Asst. CIT, Circle 1(1), Trivandrum

KAYAMKULAM CO-OP BANK LTD,ALAPPUZHA vs THE ITO WARD 1, ALAPPUZHA

ITA 56/COCH/2023[2017-18]Status: Disposed31/7/2023AY 2017-18

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember Kayamkulam Co- operative Bank Ltd. Palace Road, Krishanpuram Kayamkulam 690533

M/S HIGH RANGE FOODS PRIVATE LTD,KOCHI vs ACIT CORPORATE CIRCLE 1(2), KOCHI

ITA 21/COCH/2023[2014-15]Status: Disposed31/7/2023AY 2014-15

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember High Range Foods Pvt. Ltd. 28/3030, Cheruparambath Road Kadavanthra, Kochi 682020 [PAN:AAACH6076L] Vs. Asst. CIT, Corporate Circle-1(2) Kochi

M/S ARYANAD SERVICE CO-OP BANK LTD,TRIVANDRUM vs ITO WARD 2(3), TRIVANDRUM

ITA 20/COCH/2023[2019-20]Status: Disposed31/7/2023AY 2019-20

Shri Sanjay Arora, AM &ShriManomohan Das (Judicial Member)

ARYANAD SERVICE CO-OP BANK LTD,TRIVANDRUM vs ITO WARD -2(3), TRIVANDRUM

ITA 922/COCH/2022[2017-18]Status: Disposed31/7/2023AY 2017-18

Shri Sanjay Arora, AM &ShriAbyT.Varkey (Judicial Member)

M/S ATHAZHAKUNNU MAPPILA L.P. SCHOOL,KANNUR vs ITO WARD TDS, KANNUR

ITA 912/COCH/2022[2014-15]Status: Disposed31/7/2023AY 2014-15

ShriSanjay Arora, Accountant Member and ShriAbyT.Varkey (Judicial Member)

M/S ATHAZHAKUNNU MAPPILA L.P SCHOOL,KANNUR vs ITO ,WARD TDS, KANNUR

ITA 911/COCH/2022[2014-15]Status: Disposed31/7/2023AY 2014-15

ShriSanjay Arora, Accountant Member and ShriAbyT.Varkey (Judicial Member)

COCHIN INTERNATIONAL AIRPORT LTD,ERNAKULAM vs THE DCIT, KOCHI, KOCHI

ITA 648/COCH/2022[2017-2018]Status: Disposed31/7/2023AY 2017-2018

Shri Sanjay Arora, AM &ShriManomohan Das (Judicial Member)

THE ACIT, KOZHIKODE vs SHRI K.C.JAMES, GOA

ITA 54/COCH/2022[2013-14]Status: Disposed31/7/2023AY 2013-14

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

THE ACIT, KOZHIKODE vs SHRI.. K.C.JAMES, GOA

ITA 53/COCH/2022[2011-12]Status: Disposed31/7/2023AY 2011-12

Shri Sanjay Arora, AccountantMemberand Shri Manomohan Das, JudicialMember

M/S.ST.PAULS CONVENT ENGLISH SCHOOL,TRICHUR vs THE PR.CIT, (EXEMPTIONS),KOCHI, KOCHI

ITA 597/COCH/2017[2016-17]Status: Disposed14/7/2023AY 2016-17

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

COCHIN PORT AUTHORITY ( FORMERLY COCHIN PORT TRUST),KOCHI vs DCIT NON CORPORATE CIRCLE 2(1), KOCHI, KOCHI

ITA 655/COCH/2022[2017-2018]Status: Disposed10/7/2023AY 2017-2018

Shri Sanjay Arora (Accountant Member), Shri Manomohan Das (Judicial Member)

M/S.ELAVALLY SERVICE CO-OP BANK LTD,THRISSUR vs ITO WARD 1& TPS , GURUVAYOOR

ITA 31/COCH/2023[2017-18]Status: Disposed30/6/2023AY 2017-18

Shri Sanjay Arora, AM &ShriAbyT.Varkey (Judicial Member)

M/S KERALA FEEDS LIMITED,THRISSUR vs DCIT CIR (1)(1) & TPS , THRISSUR

ITA 942/COCH/2022[2012-13]Status: Disposed30/6/2023AY 2012-13

Shri Sanjay Arora (Accountant Member), Shri Aby T.Varkey (Judicial Member)

M/S THE KASARAGOD TODDY TAPPERS AND SHOP WORKERS CO-OP SOCIETY LTD,KASARGOD vs ITO WARD 1, KASARGOD

ITA 909/COCH/2022[2011-12]Status: Disposed30/6/2023AY 2011-12

Shri Sanjay Arora (Accountant Member), Shri Aby T.Varkey (Judicial Member)

M/S THE KASARAGOD TODDY TAPPERS AND SHOP WORKERS CO-OP SOCIETY LTD,KASARGOD vs ITO WARD -1, KASARGOD

ITA 908/COCH/2022[2010-11]Status: Disposed30/6/2023AY 2010-11

Shri Sanjay Arora (Accountant Member), Shri Aby T.Varkey (Judicial Member)

CHENGAMANAD PANCHAYAT SERVICE CO-OP BANK LTD,ALUVA vs ITO WARD 3, ALUVA

ITA 975/COCH/2022[2017-18]Status: Disposed16/6/2023AY 2017-18

Shri Sanjay Arora, AM &ShriAbyT.Varkey (Judicial Member)