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ITAT Chennai Bench

24,513 judgments

ITO, CHENNAI vs NARESH SANGEETA, CHENNAI

ITA 1255/CHNY/2026[2018-19]Status: Disposed15/6/2026AY 2018-19

KANNU SWAMY CHANDRA KALADHARAN,ST MANKADU, ATHENCODE vs ITO, WARD-1, NAGERCOIL

ITA 1233/CHNY/2026[2018-19]Status: Disposed15/6/2026AY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX, TIRUPPUR vs CLASSIC SPINNING MILLS (P) LIMITED, TIRUPPUR

ITA 11/CHNY/2026[2016]Status: Disposed15/6/2026

SUNDARAMAHALINGAM NARAYANAN,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX , CHENNAI

ITA 446/CHNY/2025[2020-21]Status: Disposed15/6/2026AY 2020-21

SUNDARAMAHALINGAM NARAYANAN,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI

ITA 445/CHNY/2025[2018-19]Status: Disposed15/6/2026AY 2018-19

SUNDARAMAHALINGAM NARAYANAN,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI

ITA 440/CHNY/2025[2018-19]Status: Disposed15/6/2026AY 2018-19

SUNDARAMAHALINGAM NARAYANAN,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX , CHENNAI

ITA 439/CHNY/2025[2015-16]Status: Disposed15/6/2026AY 2015-16

SUNDARAMAHALINGAM NARAYANAN,CHENNAI vs INCOME TAX OFFICER , CHENNAI

ITA 438/CHNY/2025[2012-13]Status: Disposed15/6/2026AY 2012-13

NARAYANAN SUNDARAMAHALINGAM RAJKUMAR,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX , CHENNAI

ITA 437/CHNY/2025[2020-21]Status: Disposed15/6/2026AY 2020-21

NARAYANAN SUNDARAMAHALINGAM RAJKUMAR,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI

ITA 436/CHNY/2025[2017-18]Status: Disposed15/6/2026AY 2017-18

NARAYANAN SUNDARAMAHALINGAM RAJKUMAR,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI

ITA 432/CHNY/2025[2015-16]Status: Disposed15/6/2026AY 2015-16

PALANI VEL RAJAN,CHENNAI vs ITO, INTL TAXN WARD 2(1), CHENNAI, CHENNAI

ITA 3909/CHNY/2025[2020-21]Status: Disposed15/6/2026AY 2020-21

ABAN SINGAPORE PTE LTD,CHENNAI vs DCIT INTL TAX 1(1), CHENNAI

ITTPA 29/CHNY/2026[2023-24]Status: Disposed12/6/2026AY 2023-24

K G DENIN LIMITED,METTUPALAYAM vs DCIT, CORPORATE CIRCLE 1, COIMBATORE, COIMBATORE

ITTPA 34/CHNY/2025[2017-18]Status: Disposed12/6/2026AY 2017-18

KAAR TECHNOLOGIES INDIA PRIVATE LIMITED,CHENNAI vs ACIT CORPORATE CIRCLE 4(2), CHENNAI

ITTPA 23/CHNY/2025[2021-22]Status: Disposed12/6/2026AY 2021-22

KAAR TECHNOLOGIES INDIA PRIVATE LIMITED,CHENNAI vs ACIT, CORP. CRICLE 4(2), CHENNAI, CHENNAI

ITTPA 22/CHNY/2025[2020-21]Status: Disposed12/6/2026AY 2020-21

M/S. POCLAIN HYDRAULIS PVT. LTD.,PONDICHERRY vs DCIT, CC-1,, PUDUCHERRY

ITTPA 121/CHNY/2024[2021-22]Status: Disposed12/6/2026AY 2021-22

PALANIAPPACHETTIAR SUNDARAM,SALEM vs ITO WARD I(6), SALEM

ITA 510/CHNY/2026[2019-20]Status: Disposed12/6/2026AY 2019-20

PREMATIX SOFTWARE SOLUTION PRIVATE LIMITED,HOSUR vs INCOME TAX OFFICER, CORPORATE WARD 5(2), CHENNAI, CHENNAI

ITA 472/CHNY/2026[2014-15]Status: Disposed12/6/2026AY 2014-15

PARAMAKUMAR, NAMAKKAL vs ITO CIRCLE 1, ERODE, ERODE

ITA 358/CHNY/2026[2011-12]Status: Disposed12/6/2026AY 2011-12