← All Benches
ITAT Chennai Bench
24,513 judgments
SURYA PRAKASH,TUTICORIN vs ITO, WARD I (2), TUTICORIN
ITA 1871/CHNY/2026[2020-21]Status: Disposed12/6/2026AY 2020-21
PRIYANKA KHATRI,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 7(1), CHENNAI, CHENNAI
ITA 1860/CHNY/2026[2016-17]Status: Disposed12/6/2026AY 2016-17
SHEKH KUTBUDDIN HABIB,COIMBATORE vs INCOME TAX OFFICER NON CORPORATE CIRCLE 2, NON CORPORATE CIRCLE CBE
ITA 1838/CHNY/2026[2019-2020]Status: Disposed12/6/2026AY 2019-2020
SARAVANAN ARUMUGAM,AMBATTUR vs ITO, NCW-7(3), CHENNAI
ITA 1822/CHNY/2026[2018-19]Status: Disposed12/6/2026AY 2018-19
THIPPANNAGOWDU SREENIVASULU,HOSUR vs THE INCOME TAX OFFICER, WARD-1, HOSUR, HOSUR
ITA 1820/CHNY/2026[2012-13]Status: Disposed12/6/2026AY 2012-13
THIPPANNAGOWDU SREENIVASULU,HOSUR vs THE INCOME TAX OFFICER, WARD-1, HOSUR, HOSUR
ITA 1819/CHNY/2026[2011-12]Status: Disposed12/6/2026AY 2011-12
PRABAKARAN SHEELA,CHENNAI vs ITO, WARD-1,, THANJAVUR
ITA 1763/CHNY/2026[2015-16]Status: Disposed12/6/2026AY 2015-16
INCOME TAX OFFICER, NON CORPORATE WARD-7(3), CHENNAI vs HEAVY VEHICLES FACTORY EMPLOYEES COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED, CHENNAI
ITA 1260/CHNY/2026[2020-21]Status: Disposed12/6/2026AY 2020-21
PRIYANKA KHATRI,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 7(1), CHENNAI, CHENNAI
ITA 4151/CHNY/2025[2016-17]Status: Disposed12/6/2026AY 2016-17
PRIYANKA KHATRI,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 7(1), CHENNAI, CHENNAI
ITA 4145/CHNY/2025[2016-17]Status: Disposed12/6/2026AY 2016-17
ANNAI LOGAMBAL TRUST,GUDUVANCHERI vs ITO, EXEMPTIONS WARD-1, CHENNAI
ITA 4138/CHNY/2025[-]Status: Disposed12/6/2026
ANNAI LOGAMBAL TRUST,GUDUVANCHERRY vs ITO, EXEMPTIONS WARD 1,, CHENNAI
ITA 4137/CHNY/2025[-]Status: Disposed12/6/2026
RAJAGOPAL SELVARAJ,CHENNAI vs ITO, NON CORP. CIRCLE-4(1), CHENNAI
ITA 3949/CHNY/2025[2017-18]Status: Disposed12/6/2026AY 2017-18
TY.SPL.103.AMBAPUR PRIMARY AGRICULTURAL COOP CREDIT SOCIETY LTD,VIKKIRAMANGALAM VILLAGE vs INCOME TAX OFFICER, SUNGU PETTAI
ITA 3939/CHNY/2025[2022-23]Status: Disposed12/6/2026AY 2022-23
S BALASUBRAMANIAN,POLLACHI vs ACIT, CIRCLE-1,, COIMBATORE
ITA 3881/CHNY/2025[2020-21]Status: Disposed12/6/2026AY 2020-21
B. VIGNESHKUMAR,SIVAKASI vs ITO, WARD-3,, VIRUDHUNAGAR
ITA 3864/CHNY/2025[2017-18]Status: Disposed12/6/2026AY 2017-18
VATTIKUNDALA PRABHAKARA RAO,CHENNAI vs NON CORP.CIRCLE 4(1) CHE, CHENNAI
ITA 3852/CHNY/2025[2020-21]Status: Disposed12/6/2026AY 2020-21
K KANTHAPPAN,CHENNAI vs DCIT NCC 4 CHENNAI, CHENNAI
ITA 3665/CHNY/2025[2020-21]Status: Disposed12/6/2026AY 2020-21
B. VIGNESHKUMAR,SIVAKASI vs ITO, WARD-3,, VIRUDHUNAGAR
ITA 3626/CHNY/2025[2018-19]Status: Disposed12/6/2026AY 2018-19
MADHAVARAO ARAVIND KUMAR,CHENNAI vs ITO, NCW-22 (1), CHENNAI
ITA 3029/CHNY/2025[2017-18]Status: Disposed12/6/2026AY 2017-18
