← All Benches
ITAT Chennai Bench
24,513 judgments
SRI AUROBINDO MIRA EDUCATIONAL TRUST,MADURAI vs ACIT, EXEMPTIONS,, COIMBATORE
ITA 847/CHNY/2026[2022-23]Status: Disposed11/6/2026AY 2022-23
DHILLIP ANANDAM,CHENNAI vs ITO, INTL TAXN WARD-1(1), CHENNAI
ITA 846/CHNY/2026[2019-20]Status: Disposed11/6/2026AY 2019-20
MOHAMEDALI BASHEER,ARANTHANGI vs ITO WARD, 2 PUDUKKOTTAI, PUDUKKOTTAI
ITA 343/CHNY/2026[2017-18]Status: Disposed11/6/2026AY 2017-18
THE PROPERTY ASSOCIATION OF BAPTIST CHURCHES PIRVATE LIMITED,CHENNAI vs ITO (EXEMPTION), WARD 3, CHENNAI, CHENNAI
ITA 334/CHNY/2026[2021-22]Status: Disposed11/6/2026AY 2021-22
IDHAYAM G FINANCE AND SERVICES LIMITED,VIRUDHUNAGAR vs CORP. WARD 1, MDU, MADURAI
ITA 1238/CHNY/2026[2018-19]Status: Disposed11/6/2026AY 2018-19
N A RAMACHANDRA RAJA CHARITY TRUST,RAJAPALAYAM vs ITO, EXEMPTION WARD,, MADURAI
ITA 4025/CHNY/2025[2019-20]Status: Disposed11/6/2026AY 2019-20
N A RAMACHANDRA RAJA CHARITY TRUST,RAJAPALAYAM vs ITO, EXEMPTION WARD,, MADURAI
ITA 4024/CHNY/2025[2018-19]Status: Disposed11/6/2026AY 2018-19
MATHA THANGA MALIGAI,KANYAKUMARI vs ACIT, CIRCLE-1,, NAGERCOIL
ITA 3861/CHNY/2025[2017-18]Status: Disposed11/6/2026AY 2017-18
M/S. LA VIE ESTATE LLP,CHENNAI vs ACIT, CENTRAL CIRCLE-1(2), CHENNAI
ITA 3028/CHNY/2025[2019-20]Status: Disposed11/6/2026AY 2019-20
SUBRAMANIAM ARUMUGAM BALASUBRAMANIAM CHATRAPATTI,VIRUDHUNAGAR vs ITO, WARD-1,, VIRUDHUNAGAR
ITA 137/CHNY/2026[2013-14]Status: Disposed9/6/2026AY 2013-14
VETRIVEL SUBRAMANI,TAMBARAM vs INCOME TAX OFFICER, NON CORPORATE WARD 22(4), TAMBARAM, CHENNAI
ITA 1244/CHNY/2026[2020-21]Status: Disposed9/6/2026AY 2020-21
VETRIVEL SUBRAMANI,TAMBARAM vs THE INCOME TAX OFFICER, NON CORP. WD 22(4) TBM, TAMBARAM
ITA 1243/CHNY/2026[2020-21]Status: Disposed9/6/2026AY 2020-21
VETRIVEL SUBRAMANI,TAMBARAM vs INCOME TAX OFFICER, NON CORP. WD 22(4) TBM, TAMBARAM
ITA 1242/CHNY/2026[2020-21]Status: Disposed9/6/2026AY 2020-21
HITECH FLYASH INDIA PRIVATE LIMITED,TUTICORIN vs ASSISTANT COMMISSIONER, TIRUNELVELI
ITA 3966/CHNY/2025[2016-17]Status: Disposed9/6/2026AY 2016-17
STANDARD GRANITES,SIVAKASI vs ITO, WARD-3,, VIRUDHUNAGAR
ITA 3697/CHNY/2025[2015-16]Status: Disposed9/6/2026AY 2015-16
PENNAGARAM KUPPUSAMY POUNRAJ,DHARMAPURI vs ITO, CIRCLE-1(1), SALEM
ITA 3654/CHNY/2025[2011-12]Status: Disposed9/6/2026AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, COIMBATORE vs IMPERIAL SPIRITS PRIVATE LIMITED, PALAKKAD
ITA 3612/CHNY/2025[2014-15]Status: Disposed9/6/2026AY 2014-15
DEVAKOTTAI NAGARATHAR VIZHA VALAGAM TRUST,DEVAKOTTAI vs CIT, EXEMPTIONS,, CHENNAI
ITA 3482/CHNY/2025[-]Status: Disposed9/6/2026
ASSISTANT COMMISSIONER OF INCOME TAX, PUDUCHERRY vs KALPANA, PUDUCHERRY
ITA 2412/CHNY/2025[2017-18]Status: Disposed9/6/2026AY 2017-18
DR. ARUNA JONATHAN,SALEM vs CIRCLE 1(1), SALEM
ITA 875/CHNY/2026[2021-22]Status: Disposed8/6/2026AY 2021-22