← All Benches
ITAT Chennai Bench
24,513 judgments
AUTOTEX PRIVATE LIMITED,COIMBATORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1, COIMBATORE
ITA 265/CHNY/2026[2017-18]Status: Disposed16/6/2026AY 2017-18
GOVINDA NAICKER VENKATESAN,CHENNAI vs ITO, WARD-8(1), CHENNAI
ITA 1695/CHNY/2026[2015-16]Status: Disposed16/6/2026AY 2015-16
KUMAR MANIKANDAN,CHENNAI vs ITO, NCW-5(1), CHENNAI
ITA 1446/CHNY/2026[2018-19]Status: Disposed16/6/2026AY 2018-19
PADMA VASANTHARAJAN,TIRUVALLUR vs ITO, NCW-8(1), CHENNAI
ITA 1/CHNY/2026[2014-15]Status: Disposed16/6/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(3), CHENNAI, CHENNAI vs M/S. JEPPIAR FISHING HARBOUR MUTTOM PVT. LTD., CHENNAI.
ITA 2695/CHNY/2025[2017]Status: Disposed16/6/2026
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(3), CHENNAI vs M/S. JEPPIAR FISHING HARBOUR MUTTOM PVT. LTD., CHENNAI
ITA 2694/CHNY/2025[2017]Status: Disposed16/6/2026
M/S. JEPPIAAR FISHING HARBOUR MUTTOM PVT. LTD.,CHENNAI vs DCIT, CENTRAL CIRCLE-1(3), CHENNAI
ITA 2364/CHNY/2025[2017-18]Status: Disposed16/6/2026AY 2017-18
M/S. JEPPIAAR FISHING HARBOUR MUTTOM PVT. LTD.,CHENNAI vs DCIT, CENTRAL CIRCLE-1(3), CHENNAI
ITA 2363/CHNY/2025[2017-18]Status: Disposed16/6/2026AY 2017-18
ACIT LTU CIRCLE-1 CHENNAI, CHENNAI vs PHARMAZELL VIZAG PRIVATE LIMITED, VISAKHAPATANAM
ITA 3155/CHNY/2024[2014-15]Status: Disposed16/6/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI vs PHARMAZELL VIZAG PRIVATE LIMITED, VISAKHAPATANAM
ITA 3154/CHNY/2024[2013-14]Status: Disposed16/6/2026AY 2013-14
VANGILIGOUNDER PALANISAMY SELVARAJ,NAMAKKAL vs ITO, WARD-1,, NAMAKKAL
ITA 919/CHNY/2026[2010-11]Status: Disposed15/6/2026AY 2010-11
DCIT, NUNGAMBAKKAM vs RUMANA LEATHER COMPANY, NUNGAMBAKKAM
ITA 896/CHNY/2026[2022-23]Status: Disposed15/6/2026AY 2022-23
INCOME TAX OFFICER NCW 22(1), CHENNAI vs JAGAJEEVANRAM PRAMELA, CHENGLEPET
ITA 871/CHNY/2026[2020-21]Status: Disposed15/6/2026AY 2020-21
SENGODAN GOVINDARAJAN REP. BY LEGAL HEIR KOKILA SEKAR,ERODE vs ITO, WARD-1, ERODE
ITA 56/CHNY/2026[2017-18]Status: Disposed15/6/2026AY 2017-18
JEKKUN VENKATRAMAN KRISHNAMOORTHY,TRICHY vs ITO WARD 1, TANJORE, TANJORE
ITA 245/CHNY/2026[2015-16]Status: Disposed15/6/2026AY 2015-16
RAMASAMY SENTHIL RAJA,NAMAKKAL vs ITO WARD 2, NAMAKKAL, NAMAKKAL
ITA 234/CHNY/2026[2017-18]Status: Disposed15/6/2026AY 2017-18
RAMASAMY SENTHIL RAJA,NAMAKKAL vs ITO WARD 2, NAMAKKAL, NAMAKKAL
ITA 233/CHNY/2026[2017-18]Status: Disposed15/6/2026AY 2017-18
YOROZU JBM AUTOMOTIVE TAMIL NADU PRIVATE LIMITED,CHENNAI vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE WARD 3(3) CHE, CHENNAI, CHENNAI
ITA 15/CHNY/2026[2022-23]Status: Disposed15/6/2026AY 2022-23
D.P. TRUST,COIMBATORE vs ACIT, EXEMPTIONS,, COIMBATORE
ITA 1270/CHNY/2026[2021-22]Status: Disposed15/6/2026AY 2021-22
MOHAMED ABDUL KADAR MUMTAJ,KANCHEEPURAM vs DCIT, NON CORP. WARD 22 (1) TAMBARAM, WEST TAMBARAM,
ITA 1259/CHNY/2026[2015-16]Status: Disposed15/6/2026AY 2015-16
