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ITAT Chennai Bench

24,513 judgments

JESUS FOR YOU PRAYER HOUSE,TIRUVALLUR vs CIT EXEMPTIONS, CHENNAI

ITA 2360/CHNY/2026[-]Status: Disposed18/6/2026

LATE MOHIT KUMAR SARAOGI, REP. BY L/H SARAOGI RITU,TIRUPUR vs ITO, WARD-1(4), TIRUPPUR

ITA 2355/CHNY/2026[2022-23]Status: Disposed18/6/2026AY 2022-23

R 1253L MARUDHUR PACCS LTD.,LALGUDI vs ITO, WARD-2(1), TRICHY

ITA 2350/CHNY/2026[2019-20]Status: Disposed18/6/2026AY 2019-20

M/S. ESWARAAS APPAREL,TIRUPUR vs ITO, WARD-1(2), TIRUPUR

ITA 925/CHNY/2026[2020-21]Status: Disposed17/6/2026AY 2020-21

NATARAJAN RAMAKRISHNAN,VADASERY, NAGERCOIL vs INCOME TAX OFFICER, WARD-3, NAGERCOIL, INCOME TAX OFFICE, NAGERCOIL

ITA 841/CHNY/2026[2013-2014]Status: Disposed17/6/2026AY 2013-2014

M S MOHAMED IQBAL,PUDUKKOTTAI vs INCOME TAX OFFICER, WARD 1, PUDUKKOTTAI

ITA 839/CHNY/2026[2019-20]Status: Disposed17/6/2026AY 2019-20

M S MOHAMED IQBAL,PUDUKKOTTAI vs INCOME TAX OFFICER, WARD 1, PUDUKKOTTAI

ITA 838/CHNY/2026[2019-20]Status: Disposed17/6/2026AY 2019-20

M S MOHAMED IQBAL,PUDUKOTTAI vs INCOME TAX OFFICER, WARD 1, PUDUKOTTAI

ITA 837/CHNY/2026[2018-19]Status: Disposed17/6/2026AY 2018-19

M S MOHAMED IQBAL,PUDUKOTTAI vs INCOME TAX OFFICER, WARD 1, PUDUKKOTTAI

ITA 836/CHNY/2026[2018-19]Status: Disposed17/6/2026AY 2018-19

SHRI SAI SIRI ENTERPRISES,NAMAKKAL vs ITO, WARD-1,, NAMAKKAL

ITA 6/CHNY/2026[2022-23]Status: Disposed17/6/2026AY 2022-23

PRATHAM AUTOMOBILES,KANCHEEPURAM vs ITO, WARD-1, KANCHEEPURAM

ITA 348/CHNY/2026[2017-18]Status: Disposed17/6/2026AY 2017-18

RIKHAB CHAND HUF,COIMBATORE vs DCIT, NON CORPORATE CIRLCE-4, COIMBATORE

ITA 318/CHNY/2026[2018-19]Status: Disposed17/6/2026AY 2018-19

R. RAJA,CHENNAI vs ACIT, CENTRAL CIRCLE-1(2), CHENNAI

ITA 2467/CHNY/2026[2022-23]Status: Disposed17/6/2026AY 2022-23

R. RAJA,CHENNAI vs ACIT, CENTRAL CIRCLE-1(2), CHENNAI

ITA 2466/CHNY/2026[2021-22]Status: Disposed17/6/2026AY 2021-22

R RAJA,CHENNAI vs ACIT, CENTRAL CIRCLE-1(2), CHENNAI

ITA 2465/CHNY/2026[2020-21]Status: Disposed17/6/2026AY 2020-21

R RAJA,CHENNAI vs ACIT, CENTRAL CIRCLE-1(2), CHENNAI

ITA 2464/CHNY/2026[2019-20]Status: Disposed17/6/2026AY 2019-20

SYEDSALAR NIZAMUDDEEN,DHARMAPURI vs ITO, WARD-1, , DHARMAPURI

ITA 2397/CHNY/2026[2021-22]Status: Disposed17/6/2026AY 2021-22

KUMARAVEL UMAPATHY,CHENNAI vs INCOME TAX OFFICER, NON CORPORATE WARD 19(6), CHENNAI

ITA 2373/CHNY/2026[2017-18]Status: Disposed17/6/2026AY 2017-18

PUNJAILAKALAMANGALAM PRIMARY AGRICULTURAL COOP CREDIT SOCIETY LTD K 484,ERODE vs ITO, WARD 2(1), ERODE

ITA 2370/CHNY/2026[2023-24]Status: Disposed17/6/2026AY 2023-24

ATHITYAA BUILDERS,SALEM vs ITO, W-1(1), SALEM

ITA 1905/CHNY/2026[2017-18]Status: Disposed17/6/2026AY 2017-18