← All Benches
ITAT Chennai Bench
24,513 judgments
S 1236 VALAPPADY PACCS LTD.,SALEM vs ITO, WARD-1(6), SALEM
ITA 2070/CHNY/2026[2021-22]Status: Disposed19/6/2026AY 2021-22
MANYAROUL MANYRAMASAMY,PUDUCHERRY vs ITO, NCW-15(1), PUDUCHERRY
ITA 195/CHNY/2026[2017-18]Status: Disposed19/6/2026AY 2017-18
KAMATCHIAPPAN ARIVANANTHAN,CUMBUM vs ITO, WARD-1,, THENI
ITA 1291/CHNY/2026[2020-21]Status: Disposed19/6/2026AY 2020-21
THAMIZHAGA CABLE TV COMMUNICATION LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI
ITA 1288/CHNY/2026[2020-21]Status: Disposed19/6/2026AY 2020-21
VADAPALANI MURUGAN INDUSTRIES PRIVATE LIMITED,TIRUVALLUR vs INCOME TAX OFFICER, CORPORATE WARD 3(3) CHE, CHENNAI
ITA 1287/CHNY/2026[2021-22]Status: Disposed19/6/2026AY 2021-22
NAYINARPILLAI SARAVANAN,TIRUNELVELI vs INCOME TAX OFFICER, TIRUNELVELI
ITA 1286/CHNY/2026[2018 19]Status: Disposed19/6/2026
VALAR ADITI SOCIAL FINANCE PVT. LTD.,MADURAI vs DCIT, CORP. CIRCLE,, MADURAI
ITA 1215/CHNY/2026[2017-18]Status: Disposed19/6/2026AY 2017-18
RAJAVELU RAJENDRA,PUDUCHERRY vs INCOME TAX OFFICER, WARD 3, PUDUCHERRY, PUDUCHERRY
ITA 4012/CHNY/2025[2018-19]Status: Disposed19/6/2026AY 2018-19
RAGHAVAN SUNDARAM,MADURAI vs ITO, NCC-1,, MADURAI
ITA 3688/CHNY/2025[2018-19]Status: Disposed19/6/2026AY 2018-19
KHATEEB OMAIR AHMED,CHENNAI vs ITO, NCC-4(1), CHENNAI
ITA 3093/CHNY/2025[2011-12]Status: Disposed19/6/2026AY 2011-12
KHATEEB OMAIR AHMED,CHENNAI vs ITO, NCC-4(1), CHENNAI
ITA 3092/CHNY/2025[2004-05]Status: Disposed19/6/2026AY 2004-05
ASSISTANT COMMISSIONER OF INCOME TAX, COIMBATORE vs KRISHNA CHETTY GOVINDARAJU, SALEM
ITA 946/CHNY/2026[2018]Status: Disposed18/6/2026
KASIVISWANATHA RAJA RAMMOHAN,VIRUDHUNAGAR vs ITO, WARD-3,, VIRUDHUNAGAR
ITA 780/CHNY/2026[2018-19]Status: Disposed18/6/2026AY 2018-19
AA539 AVALPOONDURAI PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED,ERODE vs ITO WARD 2(1), ERODE
ITA 2566/CHNY/2026[2012-13]Status: Disposed18/6/2026AY 2012-13
AA539 AVALPOONDURAI PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED,ERODE vs ITO WARD 2(3), ERODE
ITA 2565/CHNY/2026[2012-13]Status: Disposed18/6/2026AY 2012-13
E2606 NELLIKUPPAM PACCS LTD.,CUDDALORE vs ITO, WARD-4,, CUDDALORE
ITA 2550/CHNY/2026[2019-20]Status: Disposed18/6/2026AY 2019-20
SUNDARAMOORTHY RAJARAJAN,THOTTIAM, TRICHY vs WARD 2(1), TRICHY, TRICHY
ITA 2368/CHNY/2026[2017-18]Status: Disposed18/6/2026AY 2017-18
CHANDAN BALA,CHENNAI vs ITO, NCW-11(3), CHENNAI
ITA 2364/CHNY/2026[2020-21]Status: Disposed18/6/2026AY 2020-21
JAYAM BAPTIST CHURCH,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2363/CHNY/2026[-]Status: Disposed18/6/2026
JESUS THE REFUGE MINISTIES,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2362/CHNY/2026[-]Status: Disposed18/6/2026
