← All Benches
ITAT Chennai Bench
24,667 judgments
ACIT CORPORATE CIRCLE 4(1), CHENNAI vs L & T SAPURA SHIPPING PVT LTD., CHENNAI
ITA 2414/CHNY/2018[2014-15]Status: Disposed24/2/2020AY 2014-15
ITO (EXEMPTIONS) WARD 2, CHENNAI vs YOUNG MEN'S CHRISTIAN ASSOCIATION, CHENNAI
ITA 2249/CHNY/2018[2012-13]Status: Disposed24/2/2020AY 2012-13
ITO (EXEMPTIONS) WARD 2, CHENNAI vs YOUNG MEN'S CHRISTIAN ASSOCIATION, CHENNAI
ITA 2248/CHNY/2018[2011-12]Status: Disposed24/2/2020AY 2011-12
ITO (EXEMPTIONS) WARD 2, CHENNAI vs YOUNG MEN'S CHRISTIAN ASSOCIATION, CHENNAI
ITA 2247/CHNY/2018[2010-11]Status: Disposed24/2/2020AY 2010-11
ITO (EXEMPTIONS) WARD 2, CHENNAI vs YOUNG MEN'S CHRISTIAN ASSOCIATION, CHENNAI
ITA 2246/CHNY/2018[2009-10]Status: Disposed24/2/2020AY 2009-10
ITO (EXEMPTIONS) WARD 2, CHENNAI vs YOUNG MEN'S CHRISTIAN ASSOCIATION, CHENNAI
ITA 2245/CHNY/2018[2008-09]Status: Disposed24/2/2020AY 2008-09
SHRIRAM INDUSTRIAL FINANCE (FIRM),CHENNAI vs DCIT NON CORPORATE CIRCLE 2, CHENNAI
ITA 2007/CHNY/2018[2014-15]Status: Disposed24/2/2020AY 2014-15
M/S. ARVINTH CHARITABLE TRUST,NAMAKKAL vs CIT, SALEM
ITA 267/CHNY/2010[-]Status: Disposed24/2/2020
P.M.P.STEELS LTD.,CHENNAI vs ITO, CHENNAI
ITA 1407/CHNY/2017[2010-11]Status: Disposed21/2/2020AY 2010-11
UFX VENTURES PVT. LTD.,CHENNAI vs ACIT, CORPORATE CIRCLE - 3 (2), CHENNAI
ITA 2218/CHNY/2019[2013-14]Status: Disposed20/2/2020AY 2013-14
UFX VENTURES PVT. LTD.,CHENNAI vs ACIT, CORPORATE CIRCLE - 3 (2), CHENNAI
ITA 2217/CHNY/2019[2014-15]Status: Disposed20/2/2020AY 2014-15
GANGA JEWELLERY,COIMBATORE vs DCIT CENTRAL CIRCLE, SALEM
ITA 2090/CHNY/2019[2013-14]Status: Disposed20/2/2020AY 2013-14
DCIT CORPORATE CIRCLE 3(2), CHENNAI vs ZYLOG SYSTEMS LIMITED, CHENNAI
ITA 1455/CHNY/2019[2008-09]Status: Disposed20/2/2020AY 2008-09
ITO CORPORATE WARD 3(2), CHENNAI vs CHENNAI TEACHERS GUILD CO-OPERATIVE SOCIETY LTD., CHENNAI
ITA 1379/CHNY/2019[2016-17]Status: Disposed20/2/2020AY 2016-17
SUBRAMANIA SIVA CO-OPERATIVE SUGAR MILLS LTD,DHARMAPURI vs ITO, DHARMAPURI
ITA 1378/CHNY/2019[2015-16]Status: Disposed20/2/2020AY 2015-16
ACIT CORPORATE CIRCLE 6 (2), CHENNAI vs M/S SIPPING SPIRITS PVT LTD, CHENNAI
ITA 1792/CHNY/2018[2014-15]Status: Disposed20/2/2020AY 2014-15
MADRAS CHINMAYA SEVA TRUST,CHENNAI vs ITO (EXEMPTIONS) WARD 4, CHENNAI
ITA 1146/CHNY/2018[2012-13]Status: Disposed20/2/2020AY 2012-13
ORBIS (INDIA) PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 3486/CHNY/2016[2012-13]Status: Disposed20/2/2020AY 2012-13
M/S. RMZ ONE PARAMOUNT LTD.,CHENNAI vs ITO, CORPORATE WARD - 3(3), CHENNAI
ITA 3060/CHNY/2019[2017-18]Status: Disposed19/2/2020AY 2017-18
GOFRUGAL TECHNOLOGIES PVT. LTD.,CHENNAI vs DCIT, CC-2(1), CHENNAI
ITA 3022/CHNY/2019[2011-12]Status: Disposed19/2/2020AY 2011-12
