← All Benches
ITAT Chennai Bench
24,667 judgments
M/S. V.T.M. LIMITED,VIRUDHUNAGAR vs DCIT, MADURAI
ITA 2075/CHNY/2019[20104-15]Status: Disposed19/2/2020
REGEN INFRASTRUCTURE & SERVICES PVT LTD.,CHENNAI vs DCIT CORPORATE CIRCLE-5(1), CHENNAI
ITA 1531/CHNY/2019[2015-16]Status: Disposed19/2/2020AY 2015-16
REGEN INFRASTRUCTURE AND SERVICES PVT. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 5(1), CHENNAI
ITA 1530/CHNY/2019[2014-15]Status: Disposed19/2/2020AY 2014-15
DCIT CORPORATE CIRCLE 1, COIMBATORE vs SAKTHI SUGARS LIMITED, COIMBATORE
ITA 1356/CHNY/2019[2012-13]Status: Disposed19/2/2020AY 2012-13
M.D.SUNDAR RAO,CHENNAI vs ITO NON CORPORATE WARD 6(2), CHENNAI
ITA 3240/CHNY/2018[2015-16]Status: Disposed19/2/2020AY 2015-16
PATTURASU NAGAPUSHANAM,PONDICHERRY vs ITO WARD 5, PONDICHERRY
ITA 3032/CHNY/2018[2012-13]Status: Disposed19/2/2020AY 2012-13
ITO CORPORATE WARD 4(1), CHENNAI vs MEDUSA SERVICES PRIVATE LIMITED, CHENNAI
ITA 2416/CHNY/2018[2010-11]Status: Disposed19/2/2020AY 2010-11
ACIT NON CORPORATE CIRCLE 20(1), CHENNAI vs ALLU ARAVIND BABU, CHENNAI
ITA 2369/CHNY/2018[2012-13]Status: Disposed19/2/2020AY 2012-13
TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 3(1), CHENNAI
ITA 2864/CHNY/2017[2010-11]Status: Disposed19/2/2020AY 2010-11
TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 3(1), CHENNAI
ITA 2863/CHNY/2017[2010-11]Status: Disposed19/2/2020AY 2010-11
M.PERARASU,CHENNAI vs ACIT, CHENNAI
ITA 1215/CHNY/2015[2008-09]Status: Disposed19/2/2020AY 2008-09
INDUS MOBILE DISTRIBUTION P LTD.,CHENNAI vs ACIT CENTRAL CIRCLE 1(1), CHENNAI
ITA 969/CHNY/2019[2015-16]Status: Disposed18/2/2020AY 2015-16
INDUS MOBILE DISTRIBUTION P LTD.,CHENNAI vs ACIT CENTRAL CIRCLE 1(1), CHENNAI
ITA 968/CHNY/2019[2008-09]Status: Disposed18/2/2020AY 2008-09
INDUS MOBILE DISTRIBUTION P LTD.,CHENNAI vs ACIT CENTRAL CIRCLE 1(1), CHENNAI
ITA 967/CHNY/2019[2007-08]Status: Disposed18/2/2020AY 2007-08
ITO (EXEMPTIONS), WARD-I, CHENNAI vs THE SOUTH INDIAN FILM CHAMBER OF COMMERCE, CHENNAI
ITA 2026/CHNY/2019[2013-14]Status: Disposed18/2/2020AY 2013-14
ITO (EXEMPTIONS), WARD-I, CHENNAI vs THE SOUTH INDIAN FILM CHAMBER OF COMMERCE, CHENNAI
ITA 2025/CHNY/2019[2012-13]Status: Disposed18/2/2020AY 2012-13
HIQ POWER ASSOCIATES PRIVATE LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 2(2), CHENNAI
ITA 1160/CHNY/2019[2015-16]Status: Disposed18/2/2020AY 2015-16
SHRI. T SHIVAJI,VELLORE vs ITO WARD 2, VELLORE
ITA 415/CHNY/2018[2009-10]Status: Disposed18/2/2020AY 2009-10
PARASURAMAN RAMAMOORTHY,CHENNAI vs ITO, NCW-21(3), CHENNAI
ITA 3347/CHNY/2018[2015-16]Status: Disposed18/2/2020AY 2015-16
OCEANIC TOPICSL FRUITS PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 3225/CHNY/2016[2012-13]Status: Disposed18/2/2020AY 2012-13
