← All Benches
ITAT Chennai Bench
24,667 judgments
SENNEERKUPPAM KANNAPPAN SEKAR,CHENNAI vs ITO, NCW - 8 (5), CHENNAI
ITA 2249/CHNY/2019[2016-17]Status: Disposed17/2/2020AY 2016-17
B.SURESH KUMAR,CHENNAI vs ITO CORP. WARD 3(4), CHENNAI
ITA 1152/CHNY/2019[2009-10]Status: Disposed17/2/2020AY 2009-10
V.KATHIRVEL,MANNARGUDI vs ITO WARD-2, THIRUVARUR
ITA 321/CHNY/2020[2011-12]Status: Disposed14/2/2020AY 2011-12
TRENDZ FACILITIES MANAGEMENT,CHENNAI vs ACIT NON CORPORATE CIRCLE 2, CHENNAI
ITA 953/CHNY/2019[2010-11]Status: Disposed14/2/2020AY 2010-11
YOUNG MEN'S CHRISTIAN ASSOCIATION,SALEM vs ITO, EXEMPTIONS WARD, SALEM
ITA 2210/CHNY/2019[2016-17]Status: Disposed14/2/2020AY 2016-17
YOUNG MEN'S CHRISTIAN ASSOCIATION,SALEM vs ITO, EXEMPTIONS WARD, SALEM
ITA 2209/CHNY/2019[2015-16]Status: Disposed14/2/2020AY 2015-16
SHRI K. NIRANJANIAH,CHENNAI vs ITO, NCW - 8 (4), CHENNAI
ITA 2170/CHNY/2019[2014-15]Status: Disposed14/2/2020AY 2014-15
K.PALANIVEL,CHENNAI vs ACIT CORPORATE CIRCLE I(4), CHENNAI
ITA 2141/CHNY/2018[2006-07]Status: Disposed14/2/2020AY 2006-07
DCIT, CHENNAI vs RENAULT NISSAN TECHNOLOGY & BUSINESS CENTRE INDAI PRIVATE LIMITED, KANCHEEPURAM
ITA 187/CHNY/2018[2012-13]Status: Disposed14/2/2020AY 2012-13
RENAULT NISSAN TECHNOLOGY & BUSINESS CENTRE INDAI PRIVATE LIMITED,KANCHEEPURAM vs DCIT, CHENNAI
ITA 182/CHNY/2018[2012-13]Status: Disposed14/2/2020AY 2012-13
HANSA RESEARCH GROUP PRIVATE LIMITED,MUMBAI vs ACIT CORPORATE CIRCLE 2(2), CHENNAI
ITA 1308/CHNY/2018[2012-13]Status: Disposed14/2/2020AY 2012-13
EL FORGE LIMITED,CHENNAI vs DCIT CORPORATE CIRCLE 2(3), CHENNAI
ITA 3402/CHNY/2019[2007-08]Status: Disposed13/2/2020AY 2007-08
SMT. HARICHANDRAN KALEESWARI,CHENNAI vs ITO, NON CORPORATE RANGE - 5 (1), CHENNAI
ITA 2216/CHNY/2019[2015-16]Status: Disposed13/2/2020AY 2015-16
SMT. HARICHANDRAN KALEESWARI,CHENNAI vs ITO, NON CORPORATE RANGE - 5 (1), CHENNAI
ITA 2215/CHNY/2019[2014-15]Status: Disposed13/2/2020AY 2014-15
S.V.SREENIVASEN,COIMBATORE vs ACIT, COIMBATORE
ITA 22/CHNY/2019[2014-15]Status: Disposed13/2/2020AY 2014-15
SELVA GANAPATHY,CHENNAI vs ITO, NCW - 1 (1), CHENNAI
ITA 2171/CHNY/2019[2015-16]Status: Disposed13/2/2020AY 2015-16
ITO(EXEMPTION) WARD-1, CHENNAI vs HINDUSTAN CHAMBER OF COMMERCE, CHENNAI
ITA 2087/CHNY/2019[2015-16]Status: Disposed13/2/2020AY 2015-16
ITO(EXEMPTION) WARD-1, CHENNAI vs HINDUSTAN CHAMBER OF COMMERCE, CHENNAI
ITA 2086/CHNY/2019[2013-14]Status: Disposed13/2/2020AY 2013-14
SHRI K. THIAGARAJAN,MADURAI vs ACIT, NCC - 3, MADURAI
ITA 2074/CHNY/2019[2012-13]Status: Disposed13/2/2020AY 2012-13
SHRI K. THIAGARAJAN,MADURAI vs ACIT, NCC - 3, MADURAI
ITA 2073/CHNY/2019[2009-10]Status: Disposed13/2/2020AY 2009-10