← All Benches
ITAT Chennai Bench
24,667 judgments
ACIT CIRCLE 1, NAMAKKAL vs SESHASAYEE PAPER & BOARDS LTD., NAMAKKAL
ITA 2775/CHNY/2017[2000-01]Status: Disposed25/2/2020AY 2000-01
ACIT, CHENNAI vs M/S. BRAKES INDIA LTD., CHENNAI
ITA 1559/CHNY/2008[1989-90]Status: Disposed25/2/2020AY 1989-90
ITO, CORPORATE WARD-2, COIMBATORE vs M/S. GENESIS POULTRY FOODS PVT. LTD., COIMBATORE
ITA 3228/CHNY/2019[2014-15]Status: Disposed24/2/2020AY 2014-15
C. EDWARD WILSON,KANYAKUMARI vs ITO, WARD-1, NAGERCOIL
ITA 3226/CHNY/2019[2014-15]Status: Disposed24/2/2020AY 2014-15
RAMASAMI SURESH,KANCHIPURAM vs ITO NON CORPORATE WARD-22(4), CHENNAI
ITA 2795/CHNY/2019[2016-17]Status: Disposed24/2/2020AY 2016-17
DCIT, NCC - 2 (1), CHENNAI vs SHRI SAILENDRA KUMAR KETHINENI, CHENNAI
ITA 2263/CHNY/2019[2012-13]Status: Disposed24/2/2020AY 2012-13
ACIT, CIRCLE-2, ERODE vs M/S. GESTIONE CONSULTING INDIA PVT. LTD., ERODE
ITA 2262/CHNY/2019[2014-15]Status: Disposed24/2/2020AY 2014-15
P.S.SIVA,CHENNAI vs ITO NON CORPORATE WARD 21(4), CHENNAI
ITA 1972/CHNY/2019[2016-17]Status: Disposed24/2/2020AY 2016-17
DCIT CORPORATE CIRCLE 3(1), CHENNAI vs TAMILNADU MINERALS LIMITED, CHENNAI
ITA 1644/CHNY/2019[2013-14]Status: Disposed24/2/2020AY 2013-14
JCIT LARGE TAXPAYER UNIT-2, CHENNAI vs M/S. BRAKES INDIA LTD., CHENNAI
ITA 1545/CHNY/2019[2014-15]Status: Disposed24/2/2020AY 2014-15
JCIT LARGE TAXPAYER UNIT-2, CHENNAI vs M/S. BRAKES INDIA LTD., CHENNAI
ITA 1544/CHNY/2019[2013-14]Status: Disposed24/2/2020AY 2013-14
JCIT LARGE TAXPAYER UNIT-2, CHENNAI vs M/S. BRAKES INDIA LTD., CHENNAI
ITA 1543/CHNY/2019[2012-13]Status: Disposed24/2/2020AY 2012-13
M/S. BRAKES INDIA LTD.,CHENNAI vs DCIT LARGE TAX PAYER UNIT-2, CHENNAI
ITA 1465/CHNY/2019[2014-15]Status: Disposed24/2/2020AY 2014-15
M/S. BRAKES INDIA LTD.,CHENNAI vs DCIT LARGE TAX PAYER UNIT-2, CHENNAI
ITA 1464/CHNY/2019[2013-14]Status: Disposed24/2/2020AY 2013-14
M/S. BRAKES INDIA LTD.,CHENNAI vs DCIT LARGE TAX PAYER UNIT-2, CHENNAI
ITA 1463/CHNY/2019[2012-13]Status: Disposed24/2/2020AY 2012-13
DCIT CORPORATE CIRCLE 1(1), CHENNAI vs AL-AMEEN INTERNATIONAL LTD, CHENNAI
ITA 1444/CHNY/2019[2015-16]Status: Disposed24/2/2020AY 2015-16
ITO (EXEMPTIONS) WARD 1, CHENNAI vs K.T.A & G.R.S EDUCATIONAL TRUST, VELLORE
ITA 1311/CHNY/2019[2011-12]Status: Disposed24/2/2020AY 2011-12
ITO (EXEMPTIONS) WARD 1, CHENNAI vs K.T.A & G.R.S EDUCATIONAL TRUST, VELLORE
ITA 1310/CHNY/2019[2009-10]Status: Disposed24/2/2020AY 2009-10
ITO (EXEMPTIONS) WARD 1, CHENNAI vs K.T.A & G.R.S EDUCATIONAL TRUST, VELLORE
ITA 1309/CHNY/2019[2008-09]Status: Disposed24/2/2020AY 2008-09
ITO (EXEMPTIONS) WARD 1, CHENNAI vs K.T.A & G.R.S EDUCATIONAL TRUST, VELLORE
ITA 1308/CHNY/2019[2007-08]Status: Disposed24/2/2020AY 2007-08
