← All Benches

ITAT Chennai Bench

24,667 judgments

NARBOD CONSTRUCTIONS PVT LTD,CHENNAI vs ACIT, CC-4(2), CHENNAI

ITA 926/CHNY/2019[2014-15]Status: Disposed1/9/2020AY 2014-15

ACIT NON CORP. CIRCLE 2, COIMBATORE vs VIJAYARAJA & CO., COIMBATORE

ITA 2990/CHNY/2018[2010-11]Status: Disposed31/8/2020AY 2010-11

GURAKA PRAKASH REDDY,CHENNAI vs DCIT, CHENNAI

ITA 515/CHNY/2017[2012-13]Status: Disposed27/8/2020AY 2012-13

SMT. JOYECE PREMALATHA,CHENNAI vs ITO, NCW - 13 (3), CHENNAI

ITA 1994/CHNY/2019[2013-14]Status: Disposed26/8/2020AY 2013-14

SHRI JOHN SUKUMAR EBENEZAR,CHENNAI vs ITO NON CORPORATE WARD 13(3), CHENNAI

ITA 1993/CHNY/2019[2013-14]Status: Disposed26/8/2020AY 2013-14

HERITAGE PROPERTY DEVELOPMENT COMPANY (P) LIMITED,CHENNAI vs ACIT COMPANY CIRCLE II(2), CHENNAI

ITA 986/CHNY/2019[2007-08]Status: Disposed25/8/2020AY 2007-08

HERITAGE PROPERTY DEVELOPMENT COMPANY (P) LIMITED,CHENNAI vs ACIT COMPANY CIRCLE II(2), CHENNAI

ITA 985/CHNY/2019[2004-05]Status: Disposed25/8/2020AY 2004-05

ST. FRANCIS EDUCATIONAL TRUST,CHENNAI vs ITO, EXEMPTION WARD-2, CHENNAI

ITA 3395/CHNY/2019[2016-17]Status: Disposed24/8/2020AY 2016-17

M/S EMERGE LEARNING SERVICES PVT LTD,CHENNAI vs ITO CORP WARD 2 (1), CHENNAI

ITA 549/CHNY/2018[2013-14]Status: Disposed21/8/2020AY 2013-14

SAMI BHARATKUMAR,CHENNAI vs ITO, NCW - 16 (2), CHENNAI

ITA 2247/CHNY/2019[2015-16]Status: Disposed20/8/2020AY 2015-16

SANTOSH DADHA,CHENNAI vs ITO NON CORPORATE WARD 6(3), CHENNAI

ITA 2798/CHNY/2018[2013-14]Status: Disposed20/8/2020AY 2013-14

SUNDARAM BUSINESS SERVICES LTD.,CHENNAI vs ITO, CORPORATE WARD - 6 (3), CHENNAI

ITA 1736/CHNY/2019[2011-12]Status: Disposed19/8/2020AY 2011-12

ENAYATHULLAH,CHENNAI vs ITO NON CORPORATE WARD-11(4), CHENNAI

ITA 3367/CHNY/2019[2011-12]Status: Disposed18/8/2020AY 2011-12

M/S. DR. D. JOHN PONNUDURAI EDUCATIONAL TRUST,CHENNAI vs DCIT, EXEMPTIONS - III, CHENNAI

ITA 367/CHNY/2020[2009-10]Status: Disposed7/8/2020AY 2009-10

ITO, CORPORATE WARD - 2 (2), CHENNAI vs SMT. REKHA SHETTY, CHENNAI

ITA 2777/CHNY/2019[2016-17]Status: Disposed20/7/2020AY 2016-17

M/S. ZEELAND ACRES PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD - 3 (3), CHENNAI

ITA 1731/CHNY/2019[2014-15]Status: Disposed23/6/2020AY 2014-15

DCIT CORPORATE CIRCLE 5(1), CHENNAI vs REPCO HOME FINANCE P LTD., CHENNAI

ITA 2885/CHNY/2017[2013-14]Status: Disposed17/6/2020AY 2013-14

KAMAL KISHORE USHA RANI,CHENNAI vs ACIT, NCC-2, CHENNAI

ITA 2706/CHNY/2019[2015-16]Status: Disposed15/6/2020AY 2015-16

RAJARUN SADASIVAN,CHENNAI vs ITO NCW 2(3), CHENNAI

ITA 1430/CHNY/2019[2014-15]Status: Disposed15/6/2020AY 2014-15

DCIT INTERNATIONAL TAXATION 2(2), CHENNAI vs UNITEX LOGISTICS INDIA PVT LTD., CHENNAI

ITA 2688/CHNY/2017[2009-10]Status: Disposed11/6/2020AY 2009-10