← All Benches
ITAT Chennai Bench
24,667 judgments
R.VENKATACHARI,CHENNAI vs ITO NON CORPORATE WARD 14(4), CHENNAI
ITA 909/CHNY/2019[2014-15]Status: Disposed9/6/2020AY 2014-15
MADURA COATS PVT. LTD.,KARNATAKA vs JCIT, RANGE-1, MADURAI
ITA 3283/CHNY/2019[2008-09]Status: Disposed9/6/2020AY 2008-09
S.SAKUNTHALA,ERODE vs ACIT CIRCLE 1, ERODE
ITA 2127/CHNY/2018[2013-14]Status: Disposed9/6/2020AY 2013-14
G.SHANKAR,THANJAVUR vs DCIT CIRCLE-2, TRICHY
ITA 197/CHNY/2020[2011-12]Status: Disposed8/6/2020AY 2011-12
G. RAJAGOPALAN,CHENNAI vs ITO, NCW - 7 (3), CHENNAI
ITA 2250/CHNY/2019[2011-12]Status: Disposed8/6/2020AY 2011-12
CHENNAI CITY CENTRE HOLDINGS PVT. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 1(2), CHENNAI
ITA 1579/CHNY/2019[2014-15]Status: Disposed8/6/2020AY 2014-15
CHENNAI CITY CENTRE HOLDINGS PVT. LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 1(2), CHENNAI
ITA 1578/CHNY/2019[2013-14]Status: Disposed8/6/2020AY 2013-14
INDIA METAL ONE STEEL PLATE PROCESSING PRIVATE LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 2(2), CHENNAI
ITA 1300/CHNY/2019[2015-16]Status: Disposed4/6/2020AY 2015-16
INDIA METAL ONE STEEL PLATE PROCESSING PRIVATE LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 2(2), CHENNAI
ITA 1299/CHNY/2019[2013-14]Status: Disposed4/6/2020AY 2013-14
RENTOKIL INDIA PRIVATE LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 79/CHNY/2018[2013-14]Status: Disposed3/6/2020AY 2013-14
ACIT CORPORATE CIRCLE-6(2), CHENNAI vs SHRI T PADMAKUMAR, CHENNAI
ITA 2805/CHNY/2019[2012-13]Status: Disposed2/6/2020AY 2012-13
ACIT,CORPORATE CIRCLE-6(2), CHENNAI vs SHRI VELAYUTHAM SUNDARAMOORTHY, CHENNAI
ITA 2685/CHNY/2019[2012-13]Status: Disposed2/6/2020AY 2012-13
SRM PHARMACEUTICAL DISTRIBUTORS,TIRUCHIRAPALLI vs ITO, WARD-3(2), TIRUCHIRAPALLI
ITA 328/CHNY/2019[2012-13]Status: Disposed29/5/2020AY 2012-13
SHANKAR RAMAKRISHNAN,CHENNAI vs ITO NON CORPORATE WARD 18(5), CHENNAI
ITA 1868/CHNY/2018[2013-14]Status: Disposed29/5/2020AY 2013-14
KASI VISWANATHAN RAMANATHAN,CHENNAI vs ITO NON CORPORATE WARD 16(4), CHENNAI
ITA 2040/CHNY/2017[2012-13]Status: Disposed29/5/2020AY 2012-13
ACIT, CHENNAI vs SHRI DULQUER SALMAAN, CHENNAI
ITA 2954/CHNY/2016[2011-12]Status: Disposed29/5/2020AY 2011-12
DCIT(EXEMPTIONS), CHENNAI vs COUNCIL FOR LEATHER EXPORTS, CHENNAI
ITA 1401/CHNY/2019[2015-16]Status: Disposed28/5/2020AY 2015-16
DCIT(EXEMPTIONS), CHENNAI vs COUNCIL FOR LEATHER EXPORTS, CHENNAI
ITA 1400/CHNY/2019[2014-15]Status: Disposed28/5/2020AY 2014-15
DCIT(EXEMPTIONS), CHENNAI vs COUNCIL FOR LEATHER EXPORTS, CHENNAI
ITA 1399/CHNY/2019[2013-14]Status: Disposed28/5/2020AY 2013-14
M/S. HI-TECH ROCK PRODUCTS & AGGREGATES LTD.,CHENNAI vs DCIT, CC - II (2), CHENNAI
ITA 98/CHNY/2020[2013-14]Status: Disposed27/5/2020AY 2013-14