← All Benches
ITAT Chennai Bench
24,667 judgments
M/S. J.D. AUTOMOBILES & ALLIED SERVICES PVT. LTD.,CHENNAI vs ACIT, CC - 3 (2), CHENNAI
ITA 290/CHNY/2020[2014-15]Status: Disposed30/9/2020AY 2014-15
M/S. J.D. AUTOMOBILES & ALLIED SERVICES PVT. LTD.,CHENNAI vs ACIT, CC - 3 (2), CHENNAI
ITA 289/CHNY/2020[2013-14]Status: Disposed30/9/2020AY 2013-14
ITO, NCW - 3 (2), CHENNAI vs M/S. RATNA FOUNDATION, CHENNAI
ITA 183/CHNY/2020[2015-16]Status: Disposed30/9/2020AY 2015-16
ITO, NCW - 3 (2), CHENNAI vs M/S. RATNA FOUNDATION, CHENNAI
ITA 182/CHNY/2020[2014-15]Status: Disposed30/9/2020AY 2014-15
M/S. SUN PAPER MILLS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 885/CHNY/2019[2014-15]Status: Disposed30/9/2020AY 2014-15
RAMASWAMY JANAKIRAMAN,CHENNAI vs ACIT, NCC -22 (1), CHENNAI
ITA 1771/CHNY/2019[2007-08]Status: Disposed30/9/2020AY 2007-08
TALENT PRO INDIA HR PVT. LTD.,CHENNAI vs DCIT, CPC, BENGALURU
ITA 3317/CHNY/2019[2017-18]Status: Disposed29/9/2020AY 2017-18
P.K.D.TRUST,POLLACHI vs DCIT (EXEMPTIONS), COIMBATORE
ITA 1931/CHNY/2019[2012-13]Status: Disposed29/9/2020AY 2012-13
P.K.D.TRUST,POLLACHI vs DCIT (EXEMPTIONS), COIMBATORE
ITA 1930/CHNY/2019[2010-11]Status: Disposed29/9/2020AY 2010-11
DCIT CENTRAL CIRCLE 2, MADURAI vs ADSORBENT CARBONS PRIVATE LIMITED, TUTICORIN
ITA 2998/CHNY/2018[2013-14]Status: Disposed29/9/2020AY 2013-14
ITO, CORP WARD 1(4), CHENNAI vs S V SUNIL KUMAR, CHENNAI
ITA 321/CHNY/2019[2006-07]Status: Disposed28/9/2020AY 2006-07
SRINIVASA FASHINS PVT LTD,CHENNAI vs ITO CORPORATE WARD-6(4), CHENNAI
ITA 1396/CHNY/2019[2014-15]Status: Disposed28/9/2020AY 2014-15
M/S. PARAS CHANDAN ENTERPRISES,CHENNAI vs ITO, NCW-12(3), CHENNAI
ITA 2991/CHNY/2019[2016-17]Status: Disposed14/9/2020AY 2016-17
SHRI G. SUNDERRAJAN,CHENNAI vs ACIT, CC-II (4), CHENNAI
ITA 2723/CHNY/2019[2005-06]Status: Disposed14/9/2020AY 2005-06
KISHOR JAGANNATH DANDEKAR,CHENNAI vs ITO NON CORPORATE WARD-11(3), CHENNAI
ITA 2657/CHNY/2019[2015-16]Status: Disposed10/9/2020AY 2015-16
ACIT, CHENNAI vs DYMOS LEAR AUTOMOTIVE INDIA PRIVATE LIMITED, KANCHEEPURAM
ITA 3332/CHNY/2018[2009-10]Status: Disposed10/9/2020AY 2009-10
M/S. THE TAMILNADU DR. MGR MEDICAL UNIVERSITY,CHENNAI vs DCIT (EXEMPTIONS), CHENNAI
ITA 43/CHNY/2020[2019-20]Status: Disposed9/9/2020AY 2019-20
NAKODA TRADERS,CHENNAI vs ACIT NON CORPORATE CIRCLE-5(1), CHENNAI
ITA 31/CHNY/2020[2016-17]Status: Disposed9/9/2020AY 2016-17
ACIT, COIMBATORE vs S.BHUPATHI, COIMBATORE
ITA 398/CHNY/2016[2009-10]Status: Disposed9/9/2020AY 2009-10
SEVEN SEAS DISTILLERY PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 2498/CHNY/2019[2013-14]Status: Disposed8/9/2020AY 2013-14
