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ITAT Chennai Bench
24,667 judgments
SMT. NEENA UMED MEHTA,CHENNAI vs ACIT, CC-II (4), CHENNAI
ITA 3340/CHNY/2019[2009-10]Status: Disposed19/10/2020AY 2009-10
M/S. GURUGNANA SAMBANDAR MISSION,NAGAPATTINAM vs ITO, EXEMPTION WARD, TIRUCHIRAPPALLI
ITA 52/CHNY/2020[2014-15]Status: Disposed15/10/2020AY 2014-15
M/S. GURUGNANA SAMBANDAR MISSION,NAGAPATTINAM vs ITO, EXEMPTION WARD, TIRUCHIRAPPALLI
ITA 50/CHNY/2020[2012-13]Status: Disposed15/10/2020AY 2012-13
SRI GURUGNANA SAMBANDHAR MISSION,MAYILADUTHURAI vs ITO (EXEMPTIONS), TRICHY
ITA 2588/CHNY/2017[-]Status: Disposed15/10/2020
M/S. GURUGNANA SAMBANDAR MISSION,NAGAPATTINAM vs ITO, EXEMPTION WARD, TIRUCHIRAPPALLI
ITA 54/CHNY/2020[2016-17]Status: Disposed15/10/2020AY 2016-17
M/S. GURUGNANA SAMBANDAR MISSION,NAGAPATTINAM vs ITO, EXEMPTION WARD, TIRUCHIRAPPALLI
ITA 53/CHNY/2020[2015-16]Status: Disposed15/10/2020AY 2015-16
M/S. GURUGNANA SAMBANDAR MISSION,NAGAPATTINAM vs ITO, EXEMPTION WARD, TIRUCHIRAPPALLI
ITA 51/CHNY/2020[2013-14]Status: Disposed15/10/2020AY 2013-14
K.GOVINDARAJAN,CHENNAI vs ACIT NON CORPORATE CIRCLE-10(1), CHENNAI
ITA 327/CHNY/2020[2010-11]Status: Disposed15/10/2020AY 2010-11
ACIT (LTU), CHENNAI vs TAMILNADU PETRO PRODUCTS LIMITED, CHENNAI
ITA 3296/CHNY/2019[2009-10]Status: Disposed14/10/2020AY 2009-10
SHRI PALANIAPPAN MANOHARAN,TRICHY vs ITO, WARD - 1 92), TRICHY
ITA 2324/CHNY/2019[2016-17]Status: Disposed13/10/2020AY 2016-17
CHELLAKAN MARTHANDAN RAJA,KANCHIPURAM vs ITO NON CORPORATE WARD-15(3), CHENNAI
ITA 294/CHNY/2020[2011-12]Status: Disposed13/10/2020AY 2011-12
SHRI P. RAJASEKAR,TRICHY vs ACIT, CIRCLE - 3 (1), TRICHY
ITA 2370/CHNY/2019[2013-14]Status: Disposed13/10/2020AY 2013-14
SMT. MANOHARAN MYTHILI,TRICHY vs ITO, WARD - 1 (2), TRICHY
ITA 2323/CHNY/2019[2016-17]Status: Disposed13/10/2020AY 2016-17
FREIGHT SYSTEMS INDIA LTD,CHENNAI vs DCIT, CORPORATE CIRLCE -2 (1), CHENNAI
ITA 106/CHNY/2020[2017-18]Status: Disposed9/10/2020AY 2017-18
GRT HOTELS & RESORTS PVT. LTD.,CHENNAI vs DCIT, CENTRAL CIR 3(3), CHENNAI
ITA 814/CHNY/2019[2014-15]Status: Disposed7/10/2020AY 2014-15
M.L.EXPORTS,CHENNAI vs ACIT NON CORPORATE CIRCLE 1, CHENNAI
ITA 3150/CHNY/2018[2013-14]Status: Disposed7/10/2020AY 2013-14
SHIN-ETSU POLYMER INDIA P LTD.,SRIPERUMBUDUR vs DCIT CORPORATE CIRCLE 6(1), CHENNAI
ITA 3090/CHNY/2018[2011-12]Status: Disposed6/10/2020AY 2011-12
ACIT, CENTRAL CIRCLE - 1 (1), CHENNAI vs SHRI V. MOHANLAL, CHENNAI
ITA 2310/CHNY/2019[2013-14]Status: Disposed5/10/2020AY 2013-14
KOLUR SREENIVASAN KAMALAKANNAN,DINDIGUL vs ITO CORPORATE WARD 4(4), CHENNAI
ITA 2533/CHNY/2017[2013-14]Status: Disposed5/10/2020AY 2013-14
M/S. J.D. AUTOMOBILES & ALLIED SERVICES PVT. LTD.,CHENNAI vs ACIT, CC - 3 (2), CHENNAI
ITA 291/CHNY/2020[2015-16]Status: Disposed30/9/2020AY 2015-16