← All Benches
ITAT Chennai Bench
24,513 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs WHITE LOTUS STRUCTURES LIMITED, CHENNAI
ITA 3488/CHNY/2025[2014-15]Status: Disposed25/6/2026AY 2014-15
CUDDALORE IMA WELFARE TRUST,CHENNAI vs ITO, (EXEMPTION), WARD 2, CHENNAI, CHENNAI
ITA 3440/CHNY/2025[2012-13]Status: Disposed25/6/2026AY 2012-13
JAMBAI KNM TEXTILES PVT. LTD.,NAMAKKAL vs DCIT, CIRCLE-1,, NAMAKKAL
ITA 2636/CHNY/2025[2014-15]Status: Disposed25/6/2026AY 2014-15
R1641 MELAKALKANDARKOTTAI,TRICHY vs INCOME TAX OFFICER, TRICHY
ITA 98/CHNY/2026[2019-2020]Status: Disposed24/6/2026AY 2019-2020
THE THURAIYUR CO-OPERATIVE RURAL CREDIT SOCIETY LTD,TRICHY vs INCOMETAX OFFICER, WARD 2(1) TRICHY/, TRICHY
ITA 97/CHNY/2026[2016-2017]Status: Disposed24/6/2026AY 2016-2017
THE TRICHIRAPALLI POSTAL EMPLOYEES CO-OP CREDIT & THRIFT SOCIETY LIMITED,TRICHY vs INCOME TAX OFFICER, CIRCLE 1(1) TRICHY, TRICHY
ITA 95/CHNY/2026[2016-2017]Status: Disposed24/6/2026AY 2016-2017
V G. RAJAMANI AGENCIES PVT. LTD.,COIMBATORE vs ITO, CORPORATE WARD-1,, COIMBATORE
ITA 935/CHNY/2026[2017-18]Status: Disposed24/6/2026AY 2017-18
ARULMIGU SIVASUBRAMANIASWAMY THIRUKOIL,DHARMAPURI vs ITO, EXEMPTIONS WARD, , SALEM
ITA 934/CHNY/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
G1633 CHEYYUR PACCS,KANCHIPURAM vs ITO, NCW-22(1), CHENNAI
ITA 2544/CHNY/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
G1633 CHEYYUR PACCS,KANCHIPURAM vs ITO, NCW-22(1), CHENNAI
ITA 2543/CHNY/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
G1633 CHEYYUR PACCS,KANCHIPURAM vs ITO, NCW-22(1), CHENNAI
ITA 2542/CHNY/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
G1633 CHEYYUR PACCS,KANCHIPURAM vs ITO, NCW-22(1) , CHENNAI
ITA 2541/CHNY/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
G1633 CHEYYUR PACCS,KANCHIPURAM vs ITO, NCW-22(1), CHENNAI
ITA 2540/CHNY/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
G1633 CHEYYUR PACCS ,KANCHIPURAM vs ITO, NCW-22(1), CHENNAI
ITA 2539/CHNY/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
E2601 ERUMBUR PRIMARY CO OPERATIVE BANK,ERUMBUR ROAD, CHIDAMBARAM PO vs INCOME TAX OFFICER, CUDDALORE
ITA 2303/CHNY/2026[2019-2020]Status: Disposed24/6/2026AY 2019-2020
SUBBAIYA GOUNDER RAMASWAMY,TIRUPPUR vs ITO, WARD-1(2),, TIRUPPUR
ITA 2068/CHNY/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
SUBBAIYA GOUNDER RAMASWAMY ,TIRUPPUR vs ITO, WARD-1(2), TIRUPPUR
ITA 2067/CHNY/2026[2016-17]Status: Disposed24/6/2026AY 2016-17
RAJAN RAVICHANDRAN,TIRUVANNAMALAI vs ITO, WARD-1,, TIRUVANNAMALAI
ITA 2066/CHNY/2026[2015-16]Status: Disposed24/6/2026AY 2015-16
SULTANPET TEACHERS CO-OP THIFT AND CREDIT SOCIETY CP126,PALLADAM vs ASSESSING OFFICER, COIMBATORE
ITA 2062/CHNY/2026[2020-2021]Status: Disposed24/6/2026AY 2020-2021
SHANTHI FOLIE,CHENNAI vs ITO, NCW-10(3), CHENNAI
ITA 2032/CHNY/2026[2014-15]Status: Disposed24/6/2026AY 2014-15