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ITAT Chennai Bench
24,513 judgments
SRINIVASAN CHITRA,KRISHNAGIRI vs ITO, WARD-1,, KRISHNAGIRI
ITA 1997/CHNY/2026[2020-21]Status: Disposed29/6/2026AY 2020-21
THE SINGANALLUR CO OPERATIVE HOUSING SOCIETY LIMITED,COIMBATORE vs INCOME TAX OFFICER NON CORP WARD 1(4), COIMBATORE
ITA 1428/CHNY/2026[2016-2017]Status: Disposed29/6/2026AY 2016-2017
SUBRAMANIAN LATHA,TRICHY vs ITO, WARD-1(3), TRICHY
ITA 1378/CHNY/2026[2014-15]Status: Disposed29/6/2026AY 2014-15
M/S. VIJETHA GOLD LLP,CHENNAI vs DCIT, NCC-4(1), CHENNAI
ITA 136/CHNY/2026[2022-23]Status: Disposed29/6/2026AY 2022-23
EYYALUR PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED (E2723),EYYALUR vs INCOME TAX OFFICER, WARD 2, CUDDALORE,
ITA 1336/CHNY/2026[2019-2020]Status: Disposed29/6/2026AY 2019-2020
EYYALUR PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED (E2723),EYYALUR vs INCOME TAX OFFICER, WARD 2, CUDDALORE
ITA 1335/CHNY/2026[2018-2019]Status: Disposed29/6/2026AY 2018-2019
DINAKAR JAYARAMAN,CHENNAI vs DCIT, NCC-8(1), CHENNAI
ITA 1065/CHNY/2026[2016-17]Status: Disposed29/6/2026AY 2016-17
TYSPL 123 ANBIL PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY,TRICHY vs INCOME TAX OFFICER,WARD 2(1) TRICHY/, TRICHY
ITA 103/CHNY/2026[2019-2020]Status: Disposed29/6/2026AY 2019-2020
AUTO COATS,COIMBATORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, COIMBATORE
ITA 3157/CHNY/2025[2017-18]Status: Disposed29/6/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SALEM vs M/S SHRI KUMARAN SILKS, SALEM
ITA 2697/CHNY/2025[2017-18]Status: Disposed29/6/2026AY 2017-18
3M ELECTRO AND COMMUNICATIONS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, PONDICHERRY
ITA 746/CHNY/2017[2012-13]Status: Disposed29/6/2026AY 2012-13
DCIT, PONDICHERRY vs 3M ELECTRO & COMMUNICATIONS INDIA P. LTD., BANGALORE
ITA 1690/CHNY/2016[2011-12]Status: Disposed29/6/2026AY 2011-12
MELPATTAMBAKKAM PACCS LTD.,CUDDALORE vs ITO, WARD-4,, CUDDALORE
ITA 1974/CHNY/2026[2019-20]Status: Disposed25/6/2026AY 2019-20
BHERARAM,CHENNAI vs ITO, NCW-11(3), CHENNAI
ITA 1417/CHNY/2026[2015-16]Status: Heard25/6/2026AY 2015-16
STARGATE ENTERPRISES PVT. LTD.,CHENNAI vs DCIT, CORP. CIRCLE-3(1), CHENNAI
ITA 1396/CHNY/2026[2018-19]Status: Heard25/6/2026AY 2018-19
DR. S. SELVAM,CHENNAI vs ITO, NCW-8(2), CHENNAI
ITA 4098/CHNY/2025[2017-18]Status: Disposed25/6/2026AY 2017-18
AYYADURAI ADAIKALAM,SIVAKASI vs ITO WARD 1, VIRUDHUNAGAR, VIRUDHUNAGAR
ITA 4004/CHNY/2025[2018-19]Status: Heard25/6/2026AY 2018-19
AYYADURAI ADAIKALAM,SIVAKASI vs ITO WARD 1, VIRUDHUNAGAR , VIRUDHUNAGAR
ITA 4003/CHNY/2025[2017-18]Status: Heard25/6/2026AY 2017-18
AYYADURAI ADAIKALAM,SIVAKASI vs ITO WARD 1, VIRUDHUNAGAR, VIRUDHUNGAR
ITA 4002/CHNY/2025[2016-17]Status: Heard25/6/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs WHITE LOTUS STRUCTURES LIMITED, CHENNAI
ITA 3489/CHNY/2025[2015-16]Status: Disposed25/6/2026AY 2015-16
