ITAT Chennai Bench

RAJINI,CUDDALORE vs ITO, WARD-2,, CUDDALORE

R 1634 MURUNGAI PACCS LTD.,TRICHY vs ITO, CHENNAI

PREM KUMAR MENON,CHENNAI vs DCIT, NON CORP. CIRCLE-17(1), CHENNAI

DERBY CLOTHING PVT. LTD.,CHENNAI vs ITO, CORPORATE WARD-1(3), CHENNAI

DERBY CLOTHING PVT. LTD.,CHENNAI vs ITO, CORPORATE WAR-1(3), CHENNAI

THILAGAVATHI,PUDUCHERRY vs ITO, WARD-5, , PUDUCHERRY

PALANI MUDALIAR NATARAJAN,VILLUPURAM vs ITO, WARD-3,, VILLUPURAM

SHRI ABY T VARKEY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

M/S. OPG BUSINESS CENTRE PVT. LTD.,CHENNAI vs ITO, CORP. WARD 5(1), CHENNAI

M/S. OPG BUSINESS CENTRE PVT. LTD.,CHENNAI vs ITO, CORP. WARD 5(1), CHENNAI

S 224 KATTANACHAMPATTY PRIMARY AGRICULTURAL CO-OP CREDIT SOCIETY,NAMAKKAL vs ITO, NAMAKKAL

TYSPL 109 V KALATHUR PRIMARY AGRICULTURAL CO-OP,PERAMBALUR vs ITO, PERAMBALUR

SHEKH KUTBUDDIN HABIB,COIMBATORE vs NON-CORP, CIRCLE(2), COIMBATORE

COIMBATORE MUNICIPAL CORPORATION,COIMBATORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE

ADI DRAVIDAR AND TRIBAL WELFARE SCHOOL AND DEPT. STAFF COOP SOCIETY X-235,CHENNAI vs ITO, NCW-10(1), CHENNAI

DD 600 PALAYA AYAKUDI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY,DINDIGUL vs THE INCOME TAX OFFICER, DINDIGUL

V. VIJAYALAKSHMI,CHENNAI vs ITO, NCW-15(1), CHENNAI

KARTHICK RAJA,KANGAYAM vs INCOME TAX OFFICER, WARD I(4), TIRUPUR, TIRUPUR

DEEBA,ERODE vs ITO, WARD-2(1), ERODE

UNIVERSAL CONSTRUCTION,MADURAI vs NATIONAL FACELESS APPEAL CENTRE, DELHI

MANI DURAISAMY,REDHILLS vs COMMISSIONER OF INCOME TAX (APPEALS), FACELESS, CHENNAI