ITAT Chandigarh Bench

NATIONAL POWER TRAINING INSTITUTE,FARIDABAD, HARYANA vs CIT (EXEMPTIONS) CHANDIGARH, CHANDIGARH

MANOHAR LAL AHUJA, YAMUNA NAGAR,HARYANA vs DCIT, CIRCLE YAMUNNAGAR JAO ITO WARD-1, YAMUNANAGAR, HARYANA

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ORBIT AVIATION PRIVATE LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIR-1(1), CHANDIGARH, CHANDIGARH

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

VIPAN KUMAR THAMMAN,DERABASSI vs INCOME TAX OFFICER, WARD-2(5),CHANDIGARH, CHANDIGARH

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

INCOME TAX OFFICER WARD 1 FATEHABAD, FATEHABAD vs RAKESH NAGPAL, FATEHABAD

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.59 & 60/CHD/2025 निर्धारण वर्ष / Assessment Year: 2018-19 The ITO, Ward - 1, Fatehabad. Vs Shri Rakesh Nagpal, House No. 39A, Model Town, Fatehabad. अपीलार्थी/Appellant प्रत्यर्थी/Respondent स्थायी लेखा सं./PAN NO: AALPN1386K Assessee by: Shri Suraj Bhan Nain, Advocate Revenue by : Dr. Ranjit Kaur, Addl. CIT Sr.DR Date of Hearing : 11.09.2025 Date of Pronouncement : 15.09.2025 PER RAJPAL

INCOME TAX OFFICER WARD 1 FATEHABAD, FATEHABAD vs RAKESH NAGPAL, FATEHABAD

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.59 & 60/CHD/2025 निर्धारण वर्ष / Assessment Year: 2018-19 | The ITO, Ward - 1, Fatehabad. | Vs | Shri Rakesh Nagpal, House No. 39A, Model Town, Fatehabad. | स्थायी लेखा सं./PAN NO: AALPN1386K अपीलार्थी/Appellant प्रत्यर्थी/Respondent Assessee by : Shri Suraj Bhan Nain, Advocate Revenue by : Dr. Ranjit Kaur, Addl. CIT Sr.DR Date of Hearing : 11.09.2025 Date of Pronouncement : 15.09.2025 HY

INCOME TAX OFFICER, LUDHIANA vs RAJESH GUPTA PROP. M/S SHRI BALAJI TRADING CO., LUDHIANA

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

NAHAR CAPITAL AND FINANCIAL SERIVCES LIMITED,LUDHIANA vs DCIT, CIRCLE-1, LUDHIANA

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

PUNJAB LAND RECORD SOCIETY,JALANDHAR vs DY. COMMISSIONER OF INCOME TAX(EXEMPTION) CL.1, CHANDIGARH

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ARUN PANWAR,YAMUNA NAGAR vs INCOME TAX OFFICER, WARD-1, YAMUNA NAGAR

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ADARSH CONSTRUCTIONS & ENGG,SANGRUR vs ITO, SANGRUR

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SANDHU DIARY AND SWEETS,PATIALA vs ITO WARD-5, PATIALA

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ANIL KUMAR CO MS BHARAT BOX FACTORY LTD. BEANTPURA, CHANDIGARH ROAD, LUDHIANA,LUDHIANA vs JATIN ABHI, ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, LUDHIANA, PUNJAB

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ARUN DHIR,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, CHANDIGARH

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, KITCHLU NAGAR vs ABIR KNITS PVT. LTD., FOCAL POINT

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)

LIFE CARE FOUNDATION,DERABASSI vs CIT EXEMPTIONS, CHANDIGARH

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 400/Chd/2025 निर्धारण वर्ष / Assessment Years : 2024-25 Life Care Foundation Banpal Tower, Opp Ram Leela Ground, Near Bus Stand, Sector 17- Derabassi. बनाम The CIT Exemptions Chandigarh iciary Name / PAN NO: AAECI,2772H (Assessee/PAN No.: AAECI,2772H) पता/ Address 9.81/Respondent निर्णय की ओर से / Assessee by : Shri Rajat Nayyar, C.A राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR सुनवाई की तारीख

ANIRUDH GUPTA,SIRSA vs INCOME TAX OFFICER, SIRSA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ANIL MITTAL,HUDA ELLENABAD vs INCOME TAX OFFICE, SIRSA

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

ABM SENIOR SECONDARY PUBLIC SCHOOL SOCIETY, PALAMPUR,PALAMPUR vs INCOME TAX OFFICER (EXEMPTIONS) WARD, SOLAN, SOLAN

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

VIJENDER ANJAAN,PANCHKULA vs INCOME TAX OFFICER, WARD NO 5, PANCHKULA

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)