ITAT Chandigarh Bench
6,746 judgments
RADHEY SHYAM GARMENTS, CHANDIGARH,CHANDIGARH vs THE INCOME TAX OFFICER WARD3(3) CHD JAO ITO WARD 2(1) CHANDIGARH, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
YASHUDEV ENTERPRISES,AMLOH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, MANDI GOBINDGARH, MANDI GOBINDGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHER SINGH,SANGRUR vs INCOME TAX OFFICER, SANGRUR
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
RASHTRIYA MADHYAMIK SHIKSHA ABHIYAN,SHIMLA vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE PANCHKULA, PANCHKULA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, RISHI NAGAR LUDHIANA vs NISHI GARG, LUDHIANA
us. The Ld. CIT-DR has opposed remand back of the matter.
VIRINDER BAGAI,PANCHKULA vs INCOME TAX OFFICER, WARD 5, PANCHKULA
HON’BLE SHRI LALIET KUMAR, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VIRINDER BAGAI,PANCHKULA vs INCOME TAX OFFICER, WARD 5, PANCHKULA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MODERN AUTOMOBILES ENGINEERS,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MODERN AUTOMOBILES ENGINEERS,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SUKHMINDER SINGH,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SHYAM SINGH HETTA,M/S HETTA ENTERPRISES vs INCOME TAX OFFICER , WARD SHIMLA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, MOHALI PUNJAB vs TAJ LAND DEVELOPEFRS AND PROMOTERS PRIVATE LIMITED , SECTOR MOHALI PUNJAB
LATE SH. LAKHA SINGH THROUGH LEGAL HEIR HIRA SINGH DERA PYARA SINGH BARNA THANESAR KURUKSHETRA,KURUKSHETRA vs THE INCOME TAX OFFICER WARD-1 AAYKAR BHAWAN, NEAR COMMUNITY HALL SECTOR-5, KURUKSHETRA HARYANA, KURUKSHETRA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
SURINDER KAUR THROUGH LEGAL HEIR SH. AJAY PARTAP,DHALPUR vs INCOME TAX OFFICER, WARD, KULLU, KULLU
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI PUSHIPINDER OBERAI,PUNE vs DCIT, CIRCLE, PARWANOO
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. BALJINDER KUMAR AGGARWAL 171, MODEL TOWN LUDHIANA,PUNJAB vs JATIN ABBI THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1 LUDHIANA, PUNJAB
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO, WARD, RAJPURA vs M/S RAJPURA PROPERTIES, RAJPURA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TIF FOUNDATION,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TIF FOUNDATION,CHANDIGARH vs CIT EXEMPTIONS, CHANDIGARH
SHRI RAJPAL YADAV, VIDE (President), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपीलसं./ ITA No.635/CHANDI/2025 & 2. आयकर अपीलसं./ ITA No.637/CHANDI/2025 | TIF Foundation | बनाम / | CIT Exemptions | | SCO 34 Second Floor | Vs. | CR Building, Himalaya Marg | | Madhya Marg Sector 26 | | Sector 17-E, Chandigarh-160017. | | Chandigarh-160019 | | | | स्थायीलेखासं./जीआइआरसं./PAN/GIR No. | AAETT-8265-G | | (अपीलार्थी/Appellant) | : | (प्रत्यर्थी / Respondent) | | अपीलार्थीकीओरसे / Appell
NATIONAL POWER TRAINING INSTITUTE,FARIDABAD, HARYANA vs DCIT/ACIT(E)(C-2) CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)