ITAT Chandigarh Bench
6,746 judgments
ROHTASH SINGLA JIMMI,PUNJAB vs ITO, WARD 1, BARNALA
the Tribunal. The assessee has filed an application for condonation of delay supported by an affidavit explaining the reasons for late filing. In the affidavit, the assessee has stated that he is a physically handicapped person suffering from hearing and speech disability since birth and is entirely dependent upon others for handling his income tax matters. It has further been explained that his earlier accountant, who was looking after the tax affairs, left the job and did not inform the a
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), CHANDIGARH, CHANDIGARH vs RAJBIR SINGH WALIA, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MOHINDER SINGH,LUDHIANA vs NFAC, DELHI
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MATA BALA SUNDRI RICE MILL,VILLAGE KANIPLA, DISTRICT YAMUNA NAGAR vs INCOME TAX OFFICER-WARD-3, YAMUNA NAGAR, YAMUNAGAR
the Tribunal against the order of ld. Commissioner of Income Tax (Appeals) [in short ‘the CIT (A)'] dated 15.05.2025 passed for assessment year 2013-14.
INCOME TAX OFFICER, LUDHIANA vs KP EXIM INC, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PRIYA PAHWA,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SIDDHARTH JEWELLERY INDIA,CHANDIGARH vs DY. CIT, CL. 4(1), CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NIPUN MALHOTRA,MANDI vs ITO, WARD, MANDI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KRISHAN BATRA,FATEHABAD vs ITO WARD 1, AYAKAR BHAWAN SIRSA ROAD
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RANJODH SINGH BHATTI ,LUDHIANA vs INCOME TAX OFFICER, WARD-3, KHANNA, KHANNA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KARAMJIT SINGH TOOR, LUDHIANA,LUDHIANA vs JAO THE INCOME TAX OFFICER WARD 3, KHANNA, KHANNA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं. / ITA No.1527/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2018-19) | | | | |:---|:---|:---| | Shri Karamjit Singh Toor | ITO | | | Village Barmalipur, Near Bija | बनाम / Vs. | Ward-3 | | Ludhiana - 141416 | | Khanna - 141401 | | स्थायीलेखासं./जीआइआरसं./PAN/GIR No. | FMPPS-8259-R | | | (अपीलार्थी/Appellant) | : | (प्रत्यर्थी / Respondent) | | अपीलार्थीकी ओरसे/Appellant by | : | Sh. Sudhir Sehgal (Advocate) – Ld
JASWINDER SINGH, BARNALA,BARNALA vs THE INCOME TAX OFFICER WARD-1, BARNALA, BARNALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SARAF THE JEWELLER, CHANDIGARH,CHANDIGARH vs JAO DCIT/ACIT(CEN)-2 CHD, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AJAY SOOD,THE JEWWLS vs INCOME TAX OFFICER , WARD SHIMLA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DREAMLAND FARM,BATHINDA vs THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE - THREE
us. At the time of hearing, none has appeared for assessee. The Ld. Sr. DR pleaded for dismissal of the appeal.
SH. PARAMJIT SINGH MITTU,PANCHKULA vs ITO, WARD -3, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SACRED HEART EDUCATIONAL SOCIETY, MOGA,MOGA vs THE PCIT (EXEMPTIONS) CHANDIGARH, CHANDIGARH
the appeal is finally heard or disposed off.
SACRED HEART EDUCATIONAL SOCIETY, MOGA,MOGA vs THE CIT(EXEMPTIONS) CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
S.N. BAJAJ ALLOYS,LUDHIANA vs ASSESSING OFFICER, KHANNA PUNJAB
ld.CIT (Appeals) but the Authorized Representative did not prosecute the appeal by making proper submissions, hence, the appeal of the assessee has been decided ex-parte.
MANDEEP KAUR,FATEHABAD vs ITO, WARD - 1, FATEHABAD
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
