ITAT Chandigarh Bench
6,746 judgments
RAJESH KHANNA,YAMUNA NAGAR vs INCOME TAX OFFICER WARD-3, YAMUNA NAGAR, YAMUNA NAGAR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपील सं. / ITA No.1558/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2017-18) & 2. आयकर अपील सं. / ITA No.1559/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2019-20) | Shri Rajesh Khanna | ITO Ward-3 | |:-------------------------------------------------|:------------------------------------------------| | C/o Rajiv Goel & Associates (CA) | बनाम/ Vs. Yamuna Nagar | | 179, Bank Road, Ambala City -133001 | Haryana -
RAJESH KHANNA,YAMUNA NAGAR vs INCOME TAX OFFICER WARD 3, YAMUNA NAGAR, YAMUNA NAGAR
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
GURCHARAN SINGH SAWHNEY, CHANDIGARH,CHANDIGARH vs INCOME TAX OFFICER, WARD 2(1), CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, PATIALA vs TUSHAR BANSAL, PATIALA
the Tribunal and hence, all these three appeals are not maintainable in their present form.
G K RESIDENCY PRIVATE LIMITED,PUNJAB vs DCIT/ACIT(CEN)-1 CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
G K RESIDENCY PRIVATE LIMITED,PUNJAB vs DCIT/ACIT(CEN)-1 CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
G K RESIDENCY PRIVATE LIMITED,PUNJAB vs DCIT/ACIT(CEN)-1 CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
G K RESIDENCY PRIVATE LIMITED,PUNJAB vs DCIT/ACIT(CEN)-1 CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.1322 to 1327/CHD/2025 निर्धारण वर्ष / A.Y. : 2013-14 & 2017-18 to 2021-22 | G.K.Residency Pvt. Ltd., Plot No. 1265-C, Sector 82, JLPL, Mohali, SO-Sohana, Roopnagar, Mohali, Punjab. | Vs | The DCIT/ACIT, (Central)-I, Chandigarh. | |-----------------------------------------------------------------------------------------------------------------------|----|-----------------------------------
G K RESIDENCY PRIVATE LIMITED,PUNJAB vs DCIT/ACIT(CEN)-1 CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
G K RESIDENCY PRIVATE LIMITED,PUNJAB vs DCIT/ACIT(CEN)-1 CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ANIMAL WELFARE BOARD OF INDIA,BALLABHGARH vs DCIT/ACIT(E)(C-2) CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, PARWANOO vs AJAY KADIAN, KALA AMB (SIRMOUR)
SH. RANDHIR SINGH,SIRSA vs PCIT ROHTAK, ROHTAK
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SURJEET SINGH,SIRSA vs PCIT, ROHTAK, ROHTAK
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SH. PARAMJEET SINGH,SIRSA vs PCIT, ROHTAK
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
DHUNI CHAND HUF,SIRSA vs PCIT, ROHTAK
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SH. KASHMIR SINGH SANDHA,SIRSA vs PCIT, ROHTAK
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
M/S GANESH DASS HUF,SIRSA vs PCIT, ROHTAK
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SH. ARVAIL SINGH,SIRSA vs PCIT, ROHTAK
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS) CIRCLE-2, CHANDIGARH, CHANDIGARH vs SETH JAI PARKASH POLYTECHNIC SOCIETY, YAMUNA NAGAR
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
