ITAT Chandigarh Bench
6,746 judgments
HARYANA URBAN DEVELOPMENT AUTHORITY,PANCHKULA, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARYANA URBAN DEVELOPMENT AUTHORITY,PANCHKULA, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARYANA URBAN DEVELOPMENT AUTHORITY,PANCHKULA, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARYANA URBAN DEVELOPMENT AUTHORITY,PANCHKULA, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, HARYANA, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARYANA URBAN DEVELOPMENT AUTHORITY,PANCHKULA, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARYANA URBAN DEVELOPMENT AUTHORITY,PANCHKULA, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARYANA URBAN DEVELOPMENT AUTHORITY,PANCHKULA, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARYANA URBAN DEVELOPMENT AUTHORITY,PANCHKULA, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARYANA URBAN DEVELOPMENT AUTHORITY,PANCHKULA, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA, HARYANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SATISH KUMAR JAIN,SATISH KUMAR JAIN, JAIN ABHUSHAN BHANDAR, AMBALA vs INCOME TAX OFFICER, WARD-4, AMBALA, INCOME TAX OFFICE, AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपील सं. / ITA No.63/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2017-18) & 2. आयकर अपील सं. / ITA No.362/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2017-18) | Shri Satish Kumar Jain (Prop. of M/s Jain Abhushan Bhandar) C/o Rajiv Goel and Associates (CA) 179 Bank Road, Ambala Cantt. Haryana – 133001 | बनाम / Vs. | ITO Ward-4 Ambala, Haryana - 133001 | | :-----------------------------------------------------------
SATISH KUMAR JAIN,AMBALA vs INCOME TAX OFFICER WARD -4 AMBALA, AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL, AM 1. आयकर अपील सं. / ITA No.63/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2017-18) & 2. आयकर अपील सं. / ITA No.362/CHANDI/2025 (निर्धारण वर्ष / Assessment Year: 2017-18) | Shri Satish Kumar Jain | ITO Ward-4 | | (Prop. of M/s Jain Abhushan Bhandar) | बनाम / Ambala, Haryana - 133001 | | C/o Rajiv Goel and Associates (CA) | Vs. | | 179 Bank Road, Ambala Cantt. | | | Haryana – 133001 | | | स्थायीलेखासं./जीआइआरसं./PAN/
DEPUTY COMMISSIONER OF INCOME TAX, CC-1, LUDHIANA, LUDHIANA vs SHREE GANESH EDIBLES PVT. LTD., KHANNA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CC-1, LUDHIANA, LUDHIANA vs SHREE GANESH EDIBLES PVT. LTD., KHANNA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DHARMENDER CHAUHAN,SHIMLA vs INCOME TAX OFFICER, SHIMLA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
A.D. EDUCTIONAL SOCIETY ,FARIDABAD vs CIT EXEMPTION, CHANDIGARH , CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
A.D. EDUCATIONAL SOCIETY ,FARIDABAD vs CIT EXEMPTION, CHANDIGARH , CHANDIGARH
us. Upon perusal of para 3.2 of order passed by Ld. CIT(E) rejecting registration u/s 12A(1)(ac)(ii), it could be seen that the assessee failed to supply the requisite information / documents as called for by Ld. CIT(E). Accordingly, the twin registrations were denied against which the assessee is in further appeals before us. The Ld. AR stated that the assessee is in a position to substantiate its registration applications and accordingly, prayed for another opportunity of hearing which ha
INCOME TAX OFFICER, PATIALA vs TUSHAR BANSAL, PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SIMRAN, BARNALA,BARNALA vs JAO THE INCOME TAX OFFICER WARD-1, BARNALA, BARNALA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
KAILASH KUMAR,LUDHIANA vs ITO2(1), LUDHIANA
INCOME TAX OFFICER, PATIALA vs TUSHAR BANSAL, PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
