← All Benches
ITAT Chandigarh Bench
6,746 judgments
GURNAIB SINGH,MOHALI vs ITO, MOHALI
ITA 937/CHANDI/2017[2011-12]Status: Disposed7/5/2018AY 2011-12
ASSOCIATED BIOTECH,NALAGARH vs DY.COMMISSIONER OF INCOME TAX, PARWANOO
ITA 53/CHANDI/2018[2014-15]Status: Disposed4/5/2018AY 2014-15
M/S INNOVA CAPTAB,BADDI vs DCIT, PARWANOO
ITA 734/CHANDI/2017[2014-15]Status: Disposed4/5/2018AY 2014-15
M/S KOEING SOLUTIONS LTD.,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 1554/CHANDI/2017[2013-14]Status: Disposed4/5/2018AY 2013-14
M/S STEEL STRIPS WHEELS LIMITED,CHANDIGARH vs DCIT (TDS), CHANDIGARH
ITA 1187/CHANDI/2017[2012-13]Status: Disposed4/5/2018AY 2012-13
BABA KALYAN DASS KALE BABAJI MAHARAJ TRUST,BILASPUR vs ITO, BILASPUR
ITA 1370/CHANDI/2016[2011-12]Status: Disposed4/5/2018AY 2011-12
INNOVA CAPTAB,BADDI vs DCIT, PARWANOO
ITA 1184/CHANDI/2016[2013-14]Status: Disposed4/5/2018AY 2013-14
SMT. MINAKSHI POPLI,SHIMLA vs DCIT, CHANDIGARH
ITA 1067/CHANDI/2016[2005-06]Status: Disposed4/5/2018AY 2005-06
ACIT, LUDHIANA vs M/S VARDHMAN TEXTILES LTD., LUDHIANA
ITA 575/CHANDI/2009[2005-06]Status: Disposed4/5/2018AY 2005-06
M/S VARDHMAN TEXTILES LTD.,LUDHIANA vs ADDL. CIT, LUDHIANA
ITA 528/CHANDI/2009[2005-06]Status: Disposed4/5/2018AY 2005-06
ACIT, LUDHIANA vs M/S VARDHMAN TEXTILES LTD., LUDHIANA
ITA 981/CHANDI/2008[2004-05]Status: Disposed4/5/2018AY 2004-05
VARDHMAN TEXTILES LTD.,LUDHIANA vs JCIT, LUDHIANA
ITA 938/CHANDI/2008[2004-05]Status: Disposed4/5/2018AY 2004-05
ACIT, LUDHIANA vs M/S VARDHMAN TEXTILES LTD., LUDHIANA
ITA 530/CHANDI/2008[2003-04]Status: Disposed4/5/2018AY 2003-04
VARDHMAN TEXTILE LTD.,LUDHIANA vs ACIT, LUDHIANA
ITA 475/CHANDI/2008[2003-04]Status: Disposed4/5/2018AY 2003-04
ACIT, LUDHIANA vs VARDHMAN TEXTILES LTD., LUDHIANA
ITA 691/CHANDI/2007[2002-03]Status: Disposed4/5/2018AY 2002-03
M/S VARDHMAN TEXTILES LTD.,LUDHIANA vs ACIT, LUDHIANA
ITA 681/CHANDI/2007[2002-03]Status: Disposed4/5/2018AY 2002-03
M/S BADDI BAROTIWALA NALAGARH DEVELOPMENT AUTHORITY,BADDI vs ACIT, C-2 (EXEMPTIONS), CHANDIGARH
ITA 1350/CHANDI/2017[2013-14]Status: Disposed3/5/2018AY 2013-14
M/S ADMAC FORMULATIONS,PANCHKULA vs ACIT, CIRCLE, PANCHKULA
ITA 1472/CHANDI/2017[2013-14]Status: Disposed2/5/2018AY 2013-14
NAHAR CAPITAL AND FINANCIAL SERVICES LTD.,LUDHIANA vs ACIT, C-7, LUDHIANA
ITA 1447/CHANDI/2017[2012-13]Status: Disposed2/5/2018AY 2012-13
SH. KAMAL KISHORE MAHAJAN,CHAMBA vs ITO DALHOUSIE AT, BANIKHET
ITA 1282/CHANDI/2017[2010-11]Status: Disposed2/5/2018AY 2010-11
