← All Benches
ITAT Chandigarh Bench
6,746 judgments
PRINCIPAL RAJIV GANDHI GOVT. AYURVEDIC COLLEGE,PAPROLA vs ACIT, CPC, TDS, GHAZIABAD (ITO, TDS), PALAMPUR
ITA 1663/CHANDI/2017[2016-17]Status: Disposed11/5/2018AY 2016-17
PRINCIPAL RAJIV GANDHI GOVT. AYURVEDIC COLLEGE,PAPROLA vs ACIT, CPC, TDS, GHAZIABAD (ITO, TDS), PALAMPUR
ITA 1463/CHANDI/2017[2016-17]Status: Disposed11/5/2018AY 2016-17
M/S OASIS DISTILLERIES LTD.,INDORE vs DCIT, CC-II, LUDHIANA
ITA 1349/CHANDI/2017[2009-10]Status: Disposed11/5/2018AY 2009-10
ITO, W-2, MANDI GOBINDGARH vs M/S RUBY STRIPS PVT. LTD., MANDI GOBINDGARH
ITA 1276/CHANDI/2017[2012-13]Status: Disposed11/5/2018AY 2012-13
M/S BRONZE LOGISTICS PVT. LTD.,LUDHIANA vs DCIT, LUDHIANA
ITA 1072/CHANDI/2013[2006-07]Status: Disposed11/5/2018AY 2006-07
JCIT(OSD), C-1(1), CHANDIGARH vs M/S KUANTUM PAPERS LTD., CHANDIGARH
ITA 55/CHANDI/2018[2014-15]Status: Disposed10/5/2018AY 2014-15
M/S N.N. FOREX TRAVEL SERVICES PVT. LTD.,MOHALI vs DCIT (CPC), TDS, GHAZIABAD
ITA 1418/CHANDI/2017[2014-15]Status: Disposed10/5/2018AY 2014-15
DCIT, C-2, (EXEMPTIONS), CHANDIGARH vs M/S HP STATE REPRODUCTIVE & CHILD HEALTH CARE SOCIETY, SHIMLA
ITA 1335/CHANDI/2017[2006-07]Status: Disposed10/5/2018AY 2006-07
CLEVUS LIFESCIENCES,PARWANOO vs DCIT, CIRCLE, PARWANOO
ITA 19/CHANDI/2018[2013-14]Status: Disposed9/5/2018AY 2013-14
SMT. NEELAM KAUR,MOHALI vs ITO, W-6(2), MOHALI
ITA 178/CHANDI/2018[2013-14]Status: Heard9/5/2018AY 2013-14
SUKHDEV DHILLON,KAITHAL vs ITO, W-3, KAITHAL
ITA 144/CHANDI/2018[2011-12]Status: Disposed9/5/2018AY 2011-12
DCIT, CC-II, CHANDIGARH vs M/S DHG MARKETING PVT. LTD., CHANDIGARH
ITA 990/CHANDI/2017[2010-11]Status: Disposed9/5/2018AY 2010-11
M/S SHREE JEWELLERS,CHANDIGARH vs PR.CIT-1, CHANDIGARH
ITA 293/CHANDI/2017[2012-13]Status: Pending9/5/2018AY 2012-13
ST. BEDES EDUCATIONAL SOCIETY,SHIMLA vs DCIT, CPC (TDS), VAISHALI
ITA 1707/CHANDI/2017[2013-14]Status: Disposed9/5/2018AY 2013-14
SMT. DALVINDER KAUR RYAIT,LUDHIANA vs DCIT, CC-II, LUDHIANA
ITA 1515/CHANDI/2017[2008-09]Status: Disposed9/5/2018AY 2008-09
M/S NATIONAL DIARY CORPORATION THROUGH ITS PARTNER SH. BHUPINDER SINGH,LUDHIANA vs DCIT, CIRCLE, KHANNA
ITA 1503/CHANDI/2017[2013-14]Status: Disposed9/5/2018AY 2013-14
ITO, LUDHIANA vs SH. PARDEEP AGGARWAL, LUDHIANA
ITA 1138/CHANDI/2016[2010-11]Status: Disposed9/5/2018AY 2010-11
M/S V.K. SOOD ENGINEER & CONTRACTOR,PANCHKULA vs ADDL. CIT, PANCHKULA
ITA 530/CHANDI/2015[2011-12]Status: Disposed9/5/2018AY 2011-12
MR. RAJINDER PAL SINGH,LUDHIANA vs ITO, KHANNA
ITA 1346/CHANDI/2012[2009-10]Status: Disposed9/5/2018AY 2009-10
BRIJ MOHAN,KURUKSHETRA vs ITO, W-1, KURUKSHETRA
ITA 95/CHANDI/2018[2011-12]Status: Disposed9/5/2018AY 2011-12
