← All Benches
ITAT Chandigarh Bench
6,746 judgments
M/S AGGARWAL EDUCATION & WELFARE SOCIETY,SANGRUR vs CIT(E), CHANDIGARH
ITA 1537/CHANDI/2017[--]Status: Disposed16/5/2018
SH. JAI PAL,JAGADHRI vs ITO, W-3, YAMUNANAGAR
ITA 1176/CHANDI/2017[2007-08]Status: Disposed16/5/2018AY 2007-08
M/S KISHORE CHARITABLE TRUST,PANIPAT vs CIT(E), CHANDIGARH
ITA 1527/CHANDI/2017[--]Status: Disposed15/5/2018
SMT. SEEMA CHHABRA,LUDHIANA vs ITO, W-VI(3), LUDHIANA
ITA 1507/CHANDI/2017[2009-10]Status: Pending15/5/2018AY 2009-10
DCIT, C-2 (EXEMPTION), CHANDIGARH vs M/S CHINTPURNI TEMPLE TRUST, CHINTPURNI
ITA 1339/CHANDI/2017[2013-14]Status: Disposed15/5/2018AY 2013-14
M/S SRU SECURITIES LTD.,LUDHIANA vs ACIT, LUDHIANA
ITA 12/CHANDI/2017[2008-09]Status: Disposed15/5/2018AY 2008-09
NAHAR POLY FILMS LTD.,LUDHIANA vs ACIT, LUDHIANA
ITA 1340/CHANDI/2016[2010-11]Status: Disposed15/5/2018AY 2010-11
ASST.COMMISSIONER OF INCOME TAX, CHANDIGARH vs M/S SML ISUZU, CHANDIGARH
ITA 575/CHANDI/2017[2012-13]Status: Disposed14/5/2018AY 2012-13
M/S LOTUS MACHINES PVT. LTD.,CHANDIGARH vs DCIT, CPC (TDS-1), VAISHALI CURRENT JURISDCITION ITO (TDS-1), CHANDIGARH
ITA 1137/CHANDI/2017[2013-14]Status: Disposed14/5/2018AY 2013-14
ASSTT.COMMISSIONER OF INCOME TAX, CHANDIGARH vs M/S SML ISUZU LIMITED, CHANDIGARH
ITA 1212/CHANDI/2016[2011-12]Status: Disposed14/5/2018AY 2011-12
DCIT, CHANDIGARH vs M/S SML ISUZU LTD., CHANDIGARH
ITA 1086/CHANDI/2014[2010-11]Status: Disposed14/5/2018AY 2010-11
ACIT, CHANDIGARH vs M/S SML ISUZU LTD., CHANDIGARH
ITA 25/CHANDI/2012[2007-08]Status: Disposed14/5/2018AY 2007-08
ACIT, CHANDIGARH vs M/S SWARAJ MAZDA LTD., CHANDIGARH
ITA 478/CHANDI/2011[2006-07]Status: Disposed14/5/2018AY 2006-07
M/S SML ISUZU LTD.,CHANDIGARH vs ADDL. CIT, CHANDIGARH
ITA 399/CHANDI/2011[2006-07]Status: Disposed14/5/2018AY 2006-07
M/S SML ISUZU LTD.,CHANDIGARH vs ADDL. CIT, CHANDIGARH
ITA 1234/CHANDI/2011[2007-08]Status: Disposed14/5/2018AY 2007-08
M/S SWARAJ MAZDA LTD.,CHANDIGARH vs ADDL. CIT, CHANDIGARH
ITA 79/CHANDI/2009[2005-06]Status: Disposed14/5/2018AY 2005-06
ADDL. CIT, CHANDIGARH vs M/S SWARAJ MAZDA LTD., CHANDIGARH
ITA 112/CHANDI/2009[2005-06]Status: Disposed14/5/2018AY 2005-06
M/S FRIENDS ALLOYS,CHANDIGARH vs ACIT, C-4(1), CHANDIGARH
ITA 84/CHANDI/2018[2011-12]Status: Disposed11/5/2018AY 2011-12
M/S OSHO HOME APPLIANCES,BADDI vs ITO, PARWANOO
ITA 190/CHANDI/2018[2004-05]Status: Disposed11/5/2018AY 2004-05
DCIT, CC-II, CHANDIGARH vs SMT. PRIYA GARG, PANCHKULA
ITA 989/CHANDI/2017[2009-10]Status: Disposed11/5/2018AY 2009-10