← All Benches
ITAT Chandigarh Bench
6,746 judgments
IQROOP SINGH SEKHON,CHANDIGARH vs ITO, CHANDIGARH
ITA 258/CHANDI/2014[2009-2010]Status: Disposed2/5/2018AY 2009-2010
M/S KUDU INDUSTRIES,LUDHIANA vs ACIT, LUDHIANA
ITA 991/CHANDI/2013[2010-11]Status: Disposed2/5/2018AY 2010-11
M/S RAGHU NATH RAI MEMORIAL EDUATIONAL & CHARITABLE TRUST,MOHALI vs CIT (EXEMPTION), CHANDIGARH
ITA 929/CHANDI/2017[]Status: Disposed1/5/2018
THE TIARA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED,KANGRA vs ITO, DHARAMASHALA
ITA 905/CHANDI/2017[2009-10]Status: Disposed1/5/2018AY 2009-10
ITO, W-1, MALERKOTLA vs SH. GUBINDER SINGH, MALERKOTLA
ITA 1526/CHANDI/2017[2009-10]Status: Disposed1/5/2018AY 2009-10
DCIT, CC-II, CHANDIGARH vs SH. R.K. GARG, CHANDIGARH
ITA 1191/CHANDI/2017[2007-08]Status: Disposed1/5/2018AY 2007-08
M/S SONALAC PAINTS AND COATINGS LIMITED,CHANDIGARH vs DCIT, CPC (TDS), VAISHALI JURISDICTION AT ITO, TDS-1, CHANDIGARH
ITA 1158/CHANDI/2017[2013-14]Status: Disposed1/5/2018AY 2013-14
M/S CHILL POINT ENGINEERS PVT LTD,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, GAZIABAD
ITA 961/CHANDI/2017[2013-14]Status: Disposed27/4/2018AY 2013-14
JAGMOHAN GURBAKSHISH SINGH,BADDI vs DCIT, PARWANOO
ITA 101/CHANDI/2017[2013-14]Status: Disposed27/4/2018AY 2013-14
M/S UNIVERSAL PRINT O PACK vs ITO BADDI,
ITA 858/CHANDI/2016[2012-13]Status: Disposed27/4/2018AY 2012-13
EMSON TOOLS MFG CORP LTD,LUDHIANA vs DCIT, LUDHIANA
ITA 845/CHANDI/2016[2009-10]Status: Disposed27/4/2018AY 2009-10
DCIT, C-6(1), MOHALI vs SH. LAKHWINDER SINGH PANAG, MOHALI
ITA 15/CHANDI/2018[2013-14]Status: Disposed26/4/2018AY 2013-14
M/S HEM RAJ HARPREET SINGH & CO.,TAPA vs PR. CIT, PATIALA
ITA 817/CHANDI/2017[2014-15]Status: Disposed26/4/2018AY 2014-15
DCIT, CC-I, LUDHIANA vs M/S COSMOS INFRA ENGINEERING (INDIA) LTD., DELHI
ITA 1636/CHANDI/2017[2014-15]Status: Disposed26/4/2018AY 2014-15
DCIT, LUDHIANA vs M/S HERO CYCLES LTD., LUDHIANA
ITA 901/CHANDI/2016[2009-10]Status: Disposed26/4/2018AY 2009-10
DCIT, LUDHIANA vs M/S EMSON GEARS LTD D-42, LUDHIANA
ITA 766/CHANDI/2016[2008-09]Status: Disposed26/4/2018AY 2008-09
SHRI AMIT MITTAL,PANCHKULA vs ACIT, CHANDIGARH
ITA 395/CHANDI/2013[2006-07]Status: Disposed26/4/2018AY 2006-07
DCIT, CC-II, CHANDIGARH vs M/S AKJ PORTFOLIO PVT. LTD., CHANDIGARH
ITA 993/CHANDI/2017[2006-07]Status: Disposed24/4/2018AY 2006-07
DCIT, LUDHIANA vs M/S DEVAKAR INVESTMENT & TRADING COMPANY (P) LTD., LUDHIANA
ITA 691/CHANDI/2016[2012-13]Status: Disposed24/4/2018AY 2012-13
RAJESH POPLI,SHIMLA vs DCIT, CHANDIGARH
ITA 1392/CHANDI/2016[2010-11]Status: Disposed24/4/2018AY 2010-11