← All Benches
ITAT Chandigarh Bench
6,746 judgments
MAHESH KUMAR,LUDHIANA vs ITO, W-2, MANDI GOBINDGARH
ITA 1597/CHANDI/2017[2012-13]Status: Disposed28/11/2018AY 2012-13
AKSHAJ HI-TECH INFRASTRUCTURE PVT LTD,CHANDIGARH vs DY COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 358/CHANDI/2016[2009-10]Status: Disposed28/11/2018AY 2009-10
M/S OM EDUCATIONAL AND SOCIAL WELFARE TRUST,YAMUNANAGAR vs DCIT, YAMUNANAGAR
ITA 684/CHANDI/2015[2009-10]Status: Disposed28/11/2018AY 2009-10
SH. VINAY SINGAL,LUDHIANA vs ACIT, LUDHIANA
ITA 97/CHANDI/2013[2008-09]Status: Disposed28/11/2018AY 2008-09
RAJ KAMAL GANDHI,NEW SHIMLA vs PR. CIT, SHIMLA
ITA 655/CHANDI/2018[2008-09]Status: Disposed26/11/2018AY 2008-09
RAJ KAMAL GANDHI,NEW SHIMLA vs ITO, W-1, SHIMLA
ITA 654/CHANDI/2018[2008-09]Status: Disposed26/11/2018AY 2008-09
SH. PRINCE SHARMA,CHANDIGARH vs ACIT, C-5(1), CHANDIGARH
ITA 65/CHANDI/2018[2013-14]Status: Disposed26/11/2018AY 2013-14
M/S OPTEK DISC MFG CO.,BADDI vs DCIT, CIRCLE, PARWANOO
ITA 179/CHANDI/2018[2010-11]Status: Disposed26/11/2018AY 2010-11
ACIT, C-6, LUDHIANA vs MAJESTIC HOTELS LTD., LUDHIANA
ITA 171/CHANDI/2018[2012-13]Status: Disposed26/11/2018AY 2012-13
SATISH KATOCH,PALAMPUR vs ITO, PALAMPUR
ITA 298/CHANDI/2017[2000-01]Status: Disposed26/11/2018AY 2000-01
ITO, SANGRUR vs M/S RAM PARTAP JIT PAL SARAF PVT. LTD., SANGRUR
ITA 720/CHANDI/2016[2008-09]Status: Disposed26/11/2018AY 2008-09
M/S GLAXOSMITHKLINE CONSUMER HEALTHCARE LTD.,GURGAON vs ACIT, CHANDIGARH
ITA 265/CHANDI/2016[2007-08]Status: Disposed26/11/2018AY 2007-08
WORLD LEADERS ORGANISATION,GURGAON vs COMMISSINER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 1398/CHANDI/2016[]Status: Disposed26/11/2018
SH. SATPAL GOSAIN,LUDHIANA vs ACIT, LUDHIANA
ITA 132/CHANDI/2016[2007-08]Status: Disposed26/11/2018AY 2007-08
VARDHMAN HOLDINGS LTD.,LUDHIANA vs ACIT,
ITA 88/CHANDI/2009[2003-04]Status: Disposed26/11/2018AY 2003-04
ACIT, LUDHIANA vs M/S VARDHMAN HOLDINGS LTD., LUDHIANA
ITA 118/CHANDI/2009[2003-04]Status: Disposed26/11/2018AY 2003-04
M/S SWARAJ ENGINES LTD.,MOHALI vs DCIT, C-6(1), MOHALI
ITA 775/CHANDI/2018[2014-15]Status: Disposed21/11/2018AY 2014-15
SMT. RACHNA SINGH,CHANDIGARH vs DCIT, CC-II, CHANDIGARH
ITA 895/CHANDI/2018[2013-14]Status: Disposed20/11/2018AY 2013-14
DCIT, TDS, CHANDIGARH vs M/S PUNJAB AGRO FOOD GRAINS CORP. LTD., SANGRUR
ITA 76/CHANDI/2018[2013-14]Status: Disposed20/11/2018AY 2013-14
DCIT, TDS, CHANDIGARH vs M/S PUNJAB AGRO FOOD GRAINS CORP. LTD., SANGRUR
ITA 75/CHANDI/2018[2012-13]Status: Disposed20/11/2018AY 2012-13
