← All Benches
ITAT Chandigarh Bench
6,746 judgments
SH. BAWA PASRICHA,KULLU vs DCIT, MANDI
ITA 714/CHANDI/2017[2012-13]Status: Disposed29/11/2018AY 2012-13
DR. APURVA GOSWAMY,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 1344/CHANDI/2017[2012-13]Status: Disposed29/11/2018AY 2012-13
DR. APURVA GOSWAMY,CHANDIGARH vs DCIT, C-1(1), CHANDIGARH
ITA 1343/CHANDI/2017[2010-11]Status: Disposed29/11/2018AY 2010-11
DCIT, CHANDIGARH vs M/S AJAY SANGARI & CO., CHANDIGARH
ITA 860/CHANDI/2015[2009-10]Status: Disposed29/11/2018AY 2009-10
SH. ASHOK JINDAL,CHANDIGARH vs DCIT, CHANDIGARH
ITA 58/CHANDI/2014[2008-09]Status: Disposed29/11/2018AY 2008-09
DCIT, CHANDIGARH vs SH. ASHOK JINDAL, CHANDIGARH
ITA 109/CHANDI/2014[2009-10]Status: Disposed29/11/2018AY 2009-10
ACIT, C-2(1), CHANDIGARH vs M/S MOUNT SHIVALIK BREWERIES LTD. (NOW MOLSON COORS INDIA PVT. LTD.), DERABASSI
ITA 944/CHANDI/2018[2013-14]Status: Disposed28/11/2018AY 2013-14
INDER SINGLA,PEHOWA vs ITO, W-1, KURUKSHETRA
ITA 940/CHANDI/2018[2006-07]Status: Disposed28/11/2018AY 2006-07
M/S SHAKTI INDUSTRIES,AHMEDGARH. vs ACIT, C-IV, LUDHIANA
ITA 886/CHANDI/2018[2014-15]Status: Disposed28/11/2018AY 2014-15
SH. ANIL KUMAR,MOHALI vs ITO, W-6(4), MOHALI
ITA 885/CHANDI/2018[2013-14]Status: Disposed28/11/2018AY 2013-14
M/S BALBIR KUMAR TARUN KUMAR TRADERS LTD.,LUDHIANA vs ITO, W-5(1), LUDHIANA
ITA 883/CHANDI/2018[2009-10]Status: Disposed28/11/2018AY 2009-10
SH. RANDHIR SINGH,MANDI GOBINDGARH vs ITO, W-2, MANDI GOBINDGARH
ITA 734/CHANDI/2018[2013-14]Status: Disposed28/11/2018AY 2013-14
DCIT, C-III, LUDHIANA vs M/S SEL MANUFACTURING CO. LTD., LUDHIANA
ITA 301/CHANDI/2018[2008-09]Status: Disposed28/11/2018AY 2008-09
M/S SEL MANUFACTURING CO. LTD.,LUDHIANA vs DCIT, C-III, LUDHIANA
ITA 156/CHANDI/2018[2009-10]Status: Disposed28/11/2018AY 2009-10
M/S SEL MANUFACTURING CO. LTD.,LUDHIANA vs DCIT, C-III, LUDHIANA
ITA 155/CHANDI/2018[2008-09]Status: Disposed28/11/2018AY 2008-09
TAG MOTORS LTD.,LUDHIANA vs ACIT, LUDHIANA
ITA 193/CHANDI/2017[2006-07]Status: Disposed28/11/2018AY 2006-07
TAG MOTORS LTD.,LUDHIANA vs ACIT, LUDHIANA
ITA 190/CHANDI/2017[2003-04]Status: Disposed28/11/2018AY 2003-04
M/S TRIVIKRAM REAL ESTATE DEVELOPER & CONSULTANTS PVT. LTD.,MOHALI vs ITO, W-6(1), MOHALI
ITA 1698/CHANDI/2017[2012-13]Status: Disposed28/11/2018AY 2012-13
M/S PALACE JEWELLERS PVT. LTD.,LUDHIANA vs ADDL. DIRECTOR OF INCOME TAX (I&CI), CHANDIGARH
ITA 1647/CHANDI/2017[2013-14]Status: Disposed28/11/2018AY 2013-14
M/S SHREE SANATAN DHARAM MANDIR WELFARE SOCIETY,MOHALI vs CIT(E), CHANDIGARH
ITA 1613/CHANDI/2017[--]Status: Disposed28/11/2018
